High Courts07 May 1963Dismissed

Manhoo Mal Vs Mulloo and Others

Allahabad High Court · AIR 1964 All 213

Constitution of India, 1950 — Article 19, 31, 31(2), 31AUttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3Uttar Pradesh Tenancy Act, 1939 — Section 129, 180, 180(2)
High Courts07 May 1963Dismissed

Shri Nath Vs Gopi Chand and Others

Allahabad High Court · AIR 1964 All 416

Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106