High Courts17 Sept 1963Disposed Of
Algu Ram and Another Vs Bishunath and Others
Allahabad High Court · AIR 1964 All 530
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 2(9)
COURT ARCHIVE
Allahabad High Court judgments, 1963
243 judgments · page 5 of 13
High Courts16 Sept 1963Allowed
Badri Nath Pandey Vs U.P. State and Others
Allahabad High Court · AIR 1965 All 127 : (1965) CriLJ 271
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146(1), 146(1A), 146(1D)
High Courts13 Sept 1963Allowed
Jwala and another Vs Ram Dutta and others
Allahabad High Court · (1963) 09 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 9 Rule 9, 9Easements Act, 1882 — Section 18Specific Relief Act, 1877 — Section 56
High Courts13 Sept 1963Allowed
Jwala and Another Vs Ram Dutta and Others
Allahabad High Court · AIR 1964 All 437
Civil Procedure Code, 1908 (CPC) — Section 9Easements Act, 1882 — Section 18Specific Relief Act, 1877 — Section 56
High Courts11 Sept 1963Partly Allowed
Mahesh Chandra Gupta and Another Vs The State
Allahabad High Court · AIR 1964 All 572
Constitution of India, 1950 — Article 14, 19(1), 19(6), 245Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 423Evidence Act, 1872 — Section 114, 14
High Courts11 Sept 1963Dismissed
Deo Narain and Another Vs Board of Revenue and Others
Allahabad High Court · AIR 1964 All 419
Transfer of Property Act, 1882 — Section 122
High Courts11 Sept 1963Allowed
Mohammad Sher Khan Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1964 All 63
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 9
High Courts10 Sept 1963Allowed
Ram Asrey Baiswar Vs Subedar Pandey and Another
Allahabad High Court · AIR 1964 All 169
Uttar Pradesh District Boards Act, 1922 — Section 172, 70, 73(1), 80
High Courts09 Sept 1963Allowed
S.R. Tripathi Vs State and Another
Allahabad High Court · AIR 1964 All 371 : (1964) CriLJ 184
Air Force Act, 1950 — Section 125, 125(1), 71, 72
High Courts06 Sept 1963Allowed
Nathuram Vs Smt. Ramsri
Allahabad High Court · AIR 1965 All 129 : (1965) CriLJ 273
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts05 Sept 1963Dismissed
Shree Ram Vs Ratanlal
Allahabad High Court · AIR 1965 All 83
Contract Act, 1872 — Section 2, 25Specific Relief Act, 1877 — Section 21
High Courts05 Sept 1963Allowed
Ram Sajiwan Vs The State of U.P.
Allahabad High Court · AIR 1964 All 447 : (1965) 35 AWR 9 : (1964) CriLJ 372
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162Evidence Act, 1872 — Section 21, 25
High Courts04 Sept 1963
Krishan Chand Jain Vs Ganga Dhar Juyal
Allahabad High Court · (1965) 35 AWR 329
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3A
High Courts02 Sept 1963Allowed
Hindustan Metal Works Vs The Sales Tax Officer and Others
Allahabad High Court · (1964) 15 STC 116
Constitution of India, 1950 — Article 226
High Courts30 Aug 1963Disposed Of
Prem Nath Khanna Vs Chief Inspector
Allahabad High Court · (1964) CriLJ 87
Criminal Procedure Code, 1898 (CrPC) — Section 247Uttar Pradesh Factories Act, 1948 — Section 92
High Courts28 Aug 1963Dismissed
Mulk Raj Malhotra Vs Thakat Mal Sethi and Others
Allahabad High Court · AIR 1965 All 72
Civil Procedure Code, 1908 (CPC) — Section 16, 20Displaced Persons (Debts Adjustment) Act, 1951 — Section 5
High Courts27 Aug 1963Allowed
Bhaggu Vs Manni Prasad Pandey
Allahabad High Court · AIR 1965 All 202
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 73
High Courts27 Aug 1963
RAM CHARAN LAL RAM NARAIN Vs Income Tax OFFICER, ETAWAH, AND ANOTHER.
Allahabad High Court · (1965) 56 ITR 316
Constitution of India, 1950 — Article 226Revenue Recovery Act, 1890 — Section 2, 3, 5
High Courts21 Aug 1963Dismissed
Basanta and Others Vs State
Allahabad High Court · AIR 1965 All 120 : (1965) CriLJ 267
Criminal Procedure Code, 1898 (CrPC) — Section 423, 435, 439Penal Code, 1860 (IPC) — Section 107, 108, 116
High Courts19 Aug 1963Disposed Of
Gorakh Lal Vs Maha Prasad Narain Singh and Others
Allahabad High Court · AIR 1964 All 260
Transfer of Property Act, 1882 — Section 106