High Courts01 May 1963Dismissed

Baroo Vs Shingram and Another

Allahabad High Court · AIR 1964 All 347

Civil Procedure Code, 1908 (CPC) — Section 96Uttar Pradesh Panchayat Raj Act, 1947 — Section 89(2)
High Courts22 Apr 1963Dismissed

Mehar Ali Vs Kalut

Allahabad High Court · AIR 1964 All 377 : (1964) RD 328

Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 47, 28