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Allahabad High Court judgments, 1956

439 judgments · page 18 of 22

High Courts09 Mar 1956Dismissed

Madhoban Dass Vs Mannoo Mal and Another

Allahabad High Court · AIR 1956 All 672 : (1956) 26 AWR 356

Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1Constitution of India, 1950 — Article 227
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High Courts08 Mar 1956Dismissed

Noora Vs State

Allahabad High Court · (1956) 26 AWR 385

Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 323, 431, 447, 456
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High Courts07 Mar 1956Allowed

Hira Lal Chaudhary and Others Vs State

Allahabad High Court · AIR 1956 All 619

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 181(2), 182(2), 435Penal Code, 1860 (IPC) — Section 405
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High Courts29 Feb 1956Dismissed

Dr. K.L. Anand Vs The State

Allahabad High Court · AIR 1956 All 673 : (1956) 26 AWR 330 : (1956) CriLJ 1276

Penal Code, 1860 (IPC) — Section 161, 21Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
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High Courts28 Feb 1956Dismissed

Municipal Board Vs The State

Allahabad High Court · (1956) 26 AWR 318

Criminal Procedure Code, 1898 (CrPC) — Section 225, 342, 417, 438Uttar Pradesh Municipalities Act, 1916 — Section 155
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