High Courts08 Feb 1956Dismissed
Laljit Singh and Others Vs Pyarelal and Others
Allahabad High Court · AIR 1956 All 714
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
COURT ARCHIVE
Allahabad High Court judgments, 1956
439 judgments · page 20 of 22
High Courts08 Feb 1956Dismissed
Lal Dharam Mirat Singh and Another Vs Kuar Man Singh and Another
Allahabad High Court · AIR 1956 All 477
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7Supreme Court Rules, 1950 — Order 12 Rule 3
High Courts07 Feb 1956Allowed
Bhagwandin Vs Janaklal and Another
Allahabad High Court · (1956) 26 AWR 288
Criminal Procedure Code, 1898 (CrPC) — Section 252Penal Code, 1860 (IPC) — Section 406, 420
High Courts07 Feb 1956Allowed
Dulan Dayal Singh Vs Prasadi and Others
Allahabad High Court · AIR 1956 All 478 : (1956) 26 AWR 327 : (1956) CriLJ 968
Criminal Procedure (Amendment) Act, 1955 — Section 116Criminal Procedure Code, 1898 (CrPC) — Section 417(3)
High Courts07 Feb 1956Dismissed
Shafiq Ahmad Vs Senior Supdt., Post Offices and Another
Allahabad High Court · AIR 1956 All 476 : (1956) 26 AWR 786
Central Civil Services (Temporary Service) Rules, 1949 — Rule 6Constitution of India, 1950 — Article 226, 311
High Courts07 Feb 1956Dismissed
Brigade Commander, Meerut Sub-Area and Another Vs Ganga Prasad and Another
Allahabad High Court · AIR 1956 All 507 : (1956) 26 AWR 253
Constitution of India, 1950 — Article 13, 14Government Premises (Eviction) Act, 1950 — Section 3, 6
High Courts07 Feb 1956
Haji Sakhawat Ali Vs Ali Husain and Others
Allahabad High Court · (1957) 27 AWR 342
Partition Act, 1893 — Section 4, 4(1)
High Courts06 Feb 1956Dismissed
Lord Krishna Sugar Mills Workers'' Union Vs State Industrial Tribunal and Others
Allahabad High Court · (1957) 1 LLJ 618
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts03 Feb 1956Allowed
Asa Ram Vs Babu Ram and Another
Allahabad High Court · AIR 1956 All 494 : (1956) 26 AWR 293
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17Limitation Act, 1908 — Article 182
High Courts02 Feb 1956Dismissed
Seth Banarsi Dass Vs Cane Commissioner, U.P. and Another
Allahabad High Court · AIR 1956 All 725 : (1956) 26 AWR 847
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 10Uttar Pradesh Sugar Factories Control Act, 1938 — Section 18, 18(2), 30, 30(1), 30(2)
High Courts31 Jan 1956Dismissed
Ibadat Husain Vs State of U.P. and Another
Allahabad High Court · AIR 1956 All 448 : (1956) 26 AWR 300
Constitution of India, 1950 — Article 154Criminal Procedure Code, 1898 (CrPC) — Section 14, 16
High Courts30 Jan 1956Allowed
Lal Singh Vs The State
Allahabad High Court · (1956) 26 AWR 295
Constitution of India, 1950 — Article 134, 136Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 201, 302, 511
High Courts30 Jan 1956Disposed Of
Central Talkies and Another Vs Lala Dwarka Prasad
Allahabad High Court · AIR 1956 All 348 : (1956) 26 AWR 819
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133, 133(1)
High Courts30 Jan 1956Dismissed
Om Prakash and Another Vs Sm. Sohan Devi and Others
Allahabad High Court · AIR 1956 All 435
Civil Procedure Code, 1908 (CPC) — Section 12
High Courts27 Jan 1956Dismissed
Mohammad Amir Ahmad Khan Vs Deputy Commissioner and Others
Allahabad High Court · AIR 1956 All 453 : (1956) 26 AWR 246
Stamp Act, 1899 — Section 2(12), 31, 32, 33
High Courts27 Jan 1956Allowed
Firm Gobardhan Das Kailasnath Vs Collector of Mirzapur
Allahabad High Court · AIR 1956 All 721
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 73Forest Act, 1927 — Section 82
High Courts25 Jan 1956Dismissed
Rama Shanker Vs The State of Uttar Pradesh
Allahabad High Court · AIR 1956 All 525 : (1956) 26 AWR 334
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 439
High Courts25 Jan 1956Dismissed
Roorey Vs Board of Revenue and Others
Allahabad High Court · (1956) 26 AWR 349
Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226, 227Uttar Pradesh Land Revenue Act, 1901 — Section 5, 6, 7
High Courts25 Jan 1956Dismissed
State Vs Shyam Singh
Allahabad High Court · (1956) 26 AWR 286
Uttar Pradesh Entertainments and Betting Tax Act, 1937 — Section 10, 8(2)
High Courts24 Jan 1956Dismissed
Kashi Ram Vs Kamal Singh and Others
Allahabad High Court · (1956) 26 AWR 271
Limitation Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 60