High Courts12 Jan 1956Dismissed
Abdul Aziz Vs State
Allahabad High Court · AIR 1956 All 637 : (1956) CriLJ 1181
Criminal Procedure Code, 1898 (CrPC) — Section 265(1)
COURT ARCHIVE
Allahabad High Court judgments, 1956
439 judgments · page 22 of 22
High Courts12 Jan 1956
Abdul Sattar Vs State
Allahabad High Court · (1956) 26 AWR 342
Criminal Procedure Code, 1898 (CrPC) — Section 350Penal Code, 1860 (IPC) — Section 417, 420
High Courts11 Jan 1956Allowed
Bahadur Khan Vs Mst. Marriamm
Allahabad High Court · (1956) 26 AWR 268
Limitation Act, 1963 — Section 5
High Courts10 Jan 1956Allowed
Jhakri Tewari and Another Vs Debi Saran Upadhia, Kailash and Mst. Shyama
Allahabad High Court · (1956) 26 AWR 225
Transfer of Property Act, 1882 — Section 6A
High Courts10 Jan 1956Allowed
Mukand Singh Vs Vishnu Prasad and Another
Allahabad High Court · AIR 1956 All 396 : (1956) 26 AWR 259 : (1956) CriLJ 848
Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1)
High Courts10 Jan 1956Allowed
Din Dayal Vs State
Allahabad High Court · AIR 1956 All 520 : (1956) 26 AWR 207 : (1956) CriLJ 1031
Constitution of India, 1950 — Article 12, 14, 19Evidence Act, 1872 — Section 3, 4Uttar Pradesh Pure Food Act, 1950 — Section 10, 10(2), 47
High Courts09 Jan 1956Dismissed
Shiva Shanker Upadhyaya Vs Chandrika and Others
Allahabad High Court · (1956) 26 AWR 285
Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 325
High Courts06 Jan 1956Allowed
Murlidhar Vs The State of U.P.
Allahabad High Court · (1956) 26 AWR 267
Penal Code, 1860 (IPC) — Section 411
High Courts05 Jan 1956Dismissed
Cotton Spinning and Weaving Mills Co. Ltd. Vs Govt. of State of U.P. and Others
Allahabad High Court · AIR 1957 All 252 : (1957) 1 LLJ 439
Constitution of India, 1950 — Article 226
High Courts05 Jan 1956Dismissed
Mohd. Mohsin and Another Vs Kausar Raza and Others
Allahabad High Court · AIR 1956 All 422
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 101, 76
High Courts05 Jan 1956Dismissed
Sarju Pandey Vs State
Allahabad High Court · AIR 1956 All 589 : (1956) CriLJ 1152
Constitution of India, 1950 — Article 14, 19, 19(1), 21, 22Preventive Detention Act, 1950 — Section 10, 3, 7
High Courts05 Jan 1956Allowed
Ram Anand Murao Vs The State of U.P. and Another
Allahabad High Court · (1956) 26 AWR 232
Constitution of India, 1950 — Article 226
High Courts05 Jan 1956Dismissed
Sheikh Rafiuddin Vs The Government of U.P.
Allahabad High Court · (1956) 26 AWR 834
Constitution of India, 1950 — Article 19, 19(1)(f), 226
High Courts04 Jan 1956Dismissed
K.C. Sharma and Another Vs The Controller of Defence Accounts (Pensions), Allahabad
Allahabad High Court · AIR 1956 All 480
Constitution of India, 1950 — Article 311, 311(2)
High Courts04 Jan 1956Dismissed
Mohd. Jalil and Another Vs The State
Allahabad High Court · AIR 1956 All 400
Motor Vehicles Act, 1939 — Section 123, 42, 42(1)
High Courts04 Jan 1956Allowed
Kimat Mal and Others Vs The State
Allahabad High Court · AIR 1956 All 449 : (1956) 26 AWR 219 : (1956) CriLJ 952
Criminal Procedure Code, 1898 (CrPC) — Section 79Public Gambling Act, 1867 — Section 5, 6
High Courts03 Jan 1956Dismissed
Chini Mill Mazdoor Union, Ghughli District, Gorakhpur Vs J.N. Khanna, Regional Conciliation Officer, Gorakhpur and Another
Allahabad High Court · AIR 1956 All 367 : (1956) 26 AWR 227
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 4, 8
High Courts03 Jan 1956Dismissed
Bunyad Husain Vs State
Allahabad High Court · (1958) 28 AWR 858
Criminal Procedure Code, 1898 (CrPC) — Section 514, 515Penal Code, 1860 (IPC) — Section 457
High Courts02 Jan 1956Partly Allowed
Kalka Prasad Ram Charan Vs Harish Chandra
Allahabad High Court · AIR 1957 All 25 : (1956) 26 AWR 229
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24Sales of Goods Act, 1930 — Section 20, 47, 47(1), 54, 54(2)