High Courts16 Mar 1956Dismissed

Sri Ram Varma Vs The State

Allahabad High Court · AIR 1956 All 466 : (1956) 26 AWR 395 : (1956) CriLJ 959

Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 233, 234, 235, 236Penal Code, 1860 (IPC) — Section 409, 477A
High Courts15 Mar 1956Dismissed

Mahabir Prasad and Others Vs State

Allahabad High Court · (1956) 26 AWR 509

Criminal Procedure Code, 1898 (CrPC) — Section 103, 337Evidence Act, 1872 — Section 114Public Gambling Act, 1867 — Section 3, 3, 4, 5, 6
High Courts15 Mar 1956Dismissed

Bansi Vs State

Allahabad High Court · AIR 1956 All 668 : (1956) 26 AWR 532 : (1956) CriLJ 1272

Penal Code, 1860 (IPC) — Section 300, 400
High Courts15 Mar 1956

Kashi Ram Vs Kundan Lal and Others

Allahabad High Court · AIR 1956 All 660

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, Order 40 Rule 1, Order 41 Rule 33Limitation Act, 1908 — Article 106, 3Partnership Act, 1932 — Section 9
High Courts14 Mar 1956Allowed

C.M. Chowdhary Vs State

Allahabad High Court · (1956) 26 AWR 464

Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 409
High Courts14 Mar 1956Dismissed

Ram Kishan Vs State

Allahabad High Court · AIR 1956 All 462

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts13 Mar 1956Allowed

(Mahant) Parshotam Das Vs Prem Narain

Allahabad High Court · AIR 1956 All 665 : (1956) 26 AWR 782

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Easements Act, 1882 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20
High Courts09 Mar 1956Dismissed

Jagannath Vs The State

Allahabad High Court · AIR 1956 All 655 : (1956) 26 AWR 828 : (1956) CriLJ 1270

Criminal Procedure Code, 1898 (CrPC) — Section 236, 238, 238(2), 423