COURT ARCHIVE

Allahabad High Court judgments, 1956

439 judgments · page 16 of 22

High Courts05 Apr 1956Dismissed

Jaipal Singh and Another Vs Board of Revenue U.P. Allahabad and Others

Allahabad High Court · AIR 1956 All 698

Uttar Pradesh Land Revenue Act, 1901 — Section 7Uttar Pradesh Tenancy Act, 1939 — Section 273, 293Uttar Pradesh Tenancy Rules, 1939 — Rule 170

High Courts05 Apr 1956

CHATARBHAJ CHOGALAL Vs COMMISSIONER OF Income Tax, DELHI.

Allahabad High Court · (1956) 30 ITR 22

Income Tax Act, 1961 — Section 66(3)

High Courts05 Apr 1956Allowed

Chatarbhuj Choogalal Vs The Commissioner of Income Tax, Delhi and Ajmer, Merwara, Delhi

Allahabad High Court · AIR 1956 All 723 : (1956) 26 AWR 592

Income Tax Act, 1922 — Section 66, 66(1)

High Courts04 Apr 1956Dismissed

Mata Badal Singh and Others Vs Bijay Bahadur Singh and Others

Allahabad High Court · AIR 1956 All 707 : (1956) 26 AWR 367

High Courts04 Apr 1956Partly Allowed

Dalganjan Koeri and Others Vs State

Allahabad High Court · AIR 1956 All 630 : (1956) 26 AWR 459 : (1956) CriLJ 1176

Penal Code, 1860 (IPC) — Section 188, 378, 379

High Courts04 Apr 1956Allowed

State Vs Daya Ram

Allahabad High Court · (1956) 26 AWR 486

Criminal Procedure Code, 1898 (CrPC) — Section 510

High Courts04 Apr 1956Dismissed

Sidheshwar Vs The State of U.P.

Allahabad High Court · (1956) 26 AWR 488

Criminal Procedure Code, 1898 (CrPC) — Section 107, 109, 374Penal Code, 1860 (IPC) — Section 109, 302, 304, 34, 352

High Courts03 Apr 1956Dismissed

Firm Raghunandan Prasad Manohar Lal Vs Commissioner of Income Tax

Allahabad High Court · AIR 1957 All 75 : (1956) 26 AWR 633

Income Tax Act, 1922 — Section 23(4)

High Courts03 Apr 1956

F. and C. Osler (India), Ltd. Vs Labour Appellate Tribunal of India and Others

Allahabad High Court · (1956) 2 LLJ 226

Constitution of India, 1950 — Article 226

High Courts02 Apr 1956Dismissed

The Co-operative Development and Marketing Union Ltd., Pharenda Vs The Ganesh Sugar Mill Ltd. and Others

Allahabad High Court · AIR 1956 All 601 : (1956) 26 AWR 477

Arbitration Act, 1940 — Section 2

High Courts02 Apr 1956Allowed

Subedar and Others Vs The State

Allahabad High Court · AIR 1956 All 529 : (1957) 27 AWR 381

Criminal Procedure Code, 1898 (CrPC) — Section 233, 236, 237, 369, 429Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 34

High Courts02 Apr 1956

Birendra Prasad Lahiri and Another Vs The State

Allahabad High Court · (1956) 26 AWR 558 : (1957) CriLJ 265

Penal Code, 1860 (IPC) — Section 403, 405, 406, 409

High Courts30 Mar 1956Dismissed

Junnoo Singh Vs Ram Narain Singh and Others

Allahabad High Court · AIR 1956 All 580

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts29 Mar 1956Allowed

Smt. Ram Kunwar Vs Board of Revenue and Others

Allahabad High Court · (1956) 26 AWR 354

Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 221Uttar Pradesh Land Revenue Act, 1901 — Section 45

High Courts29 Mar 1956Allowed

SRI NIWAS AND OTHERS Vs THE Income Tax OFFICER, A WARD, SITAPUR.

Allahabad High Court · (1956) 30 ITR 381

Income Tax Act, 1961 — Section 34

High Courts29 Mar 1956Allowed

D.R. Menon Vs Director of Harijan Welfare and Another

Allahabad High Court · AIR 1957 All 408

Constitution of India, 1950 — Article 226, 311

High Courts29 Mar 1956

Sriniwas and Others Vs Income Tax Officer ''A'' Ward, Sitapur

Allahabad High Court · AIR 1956 All 657 : (1956) 26 AWR 417 : (1987) 23 ITD 204

Income Tax Act, 1922 — Section 34, 34(1), 34(3), 63

High Courts23 Mar 1956Disposed Of

Sm. Inda Devi Vs Board of Revenue and Others

Allahabad High Court · AIR 1957 All 116 : (1956) 26 AWR 480

Civil Procedure Code, 1908 (CPC) — Section 109, 109(1), 110, 2(9)Constitution of India, 1950 — Article 133, 133(1), 226Uttar Pradesh Tenancy Act, 1939 — Section 273

High Courts23 Mar 1956Allowed

Ghanshyam Das Gupta and Others Vs Board of High School and Intermediate Education U.P., Allahabad

Allahabad High Court · AIR 1956 All 539

Constitution of India, 1950 — Article 19(1), 226Uttar Pradesh Intermediate Education Act, 1921 — Section 13, 14, 15Uttar Pradesh Intermediate Examinations Act, 1921 — Section 15

High Courts21 Mar 1956Allowed

Ram Bharosey and Others Vs State

Allahabad High Court · (1956) 26 AWR 526

Penal Code, 1860 (IPC) — Section 109, 114, 366, 368