COURT ARCHIVE

Allahabad High Court judgments, 1956

439 judgments · page 14 of 22

High Courts08 May 1956Dismissed

Newspaper Ltd. Vs State Industrial Tribunal and Others

Allahabad High Court · AIR 1956 All 597 : (1957) 1 LLJ 32

Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 78, 79Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 3, 4, 8

High Courts08 May 1956Dismissed

Ajodhya Prasad Bhargava Vs Bhawani Shanker Bhargava and Another

Allahabad High Court · AIR 1957 All 1 : (1956) 26 AWR 866

Evidence Act, 1872 — Section 101, 102, 103, 104, 145

High Courts08 May 1956Dismissed

Bahori Lal Paliwal Vs District Magistrate, Bulandshahr and Another

Allahabad High Court · AIR 1956 All 511 : (1956) 26 AWR 423

Constitution of India, 1950 — Article 226Uttar Pradesh Town Areas Act, 1914 — Section 8A, 8A(3), 8A(5)

High Courts08 May 1956

Kunwari Indra Bajaj Vs The Agra University and Another

Allahabad High Court · AIR 1956 All 576

Agra University (Amendment) Act, 1953 — Section 1(2)Agra University Act, 1926 — Section 27(2), 27A, 40A

High Courts07 May 1956Allowed

Kawaldhari Singh Vs Indian Dominion (General Manager, East Indian Railway)

Allahabad High Court · (1956) 26 AWR 524 : (1957) 1 LLJ 445

Civil Procedure Code, 1908 (CPC) — Section 80Government of India Act, 1935 — Section 240, 277

High Courts04 May 1956Dismissed

Shyam Lal Gupta Vs The State and Another

Allahabad High Court · (1956) 26 AWR 537

Constitution of India, 1950 — Article 311

High Courts03 May 1956Allowed

Bhaggan Vs Azam Khan and Others

Allahabad High Court · (1956) 26 AWR 576

Civil Procedure Code, 1908 (CPC) — Section 115, 96Court Fees Act, 1870 — Section 2, 3, 7

High Courts02 May 1956

Sri Bankey Behari Lal and Others Vs The Rent Control and Eviction Officer and Others

Allahabad High Court · (1956) 26 AWR 547

High Courts01 May 1956Dismissed

Vishwanath Agarwal Vs State of Uttar Pradesh, Lucknow

Allahabad High Court · AIR 1956 All 557 : (1956) 26 AWR 570

Constitution of India, 1950 — Article 123, 174, 213, 245

High Courts27 Apr 1956Dismissed

Sheikh Kallan Vs The Municipal Board

Allahabad High Court · (1956) 26 AWR 497

Contract Act, 1872 — Section 10, 2(a), 2(g), 2(h), 65Uttar Pradesh Municipalities Act, 1916 — Section 293, 294, 97

High Courts27 Apr 1956Dismissed

Rameshwar Prasad Vs State

Allahabad High Court · (1956) 26 AWR 549

Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 7

High Courts26 Apr 1956Dismissed

Bhusan Saran Vs Onkar Singh and Others

Allahabad High Court · AIR 1956 All 715

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 23, 23(2)

High Courts26 Apr 1956Allowed

Mool Chand Vs Tulsi and Others and Mst. Natho and Others

Allahabad High Court · (1956) 26 AWR 493

High Courts26 Apr 1956Disposed Off

The Kanpur Journals Ltd. Vs Commissioner of Sales Tax

Allahabad High Court · (1956) 7 STC 661

Sales of Goods Act, 1930 — Section 19, 24

High Courts26 Apr 1956Allowed

Amir Chand Vs The State

Allahabad High Court · AIR 1956 All 562 : (1956) 26 AWR 539 : (1956) CriLJ 1141

Constitution of India, 1950 — Article 19(1)

High Courts26 Apr 1956Dismissed

Pt. Lila Dhar Pandey and Another Vs L. Ramji Dass and Another

Allahabad High Court · (1956) 26 AWR 543

Cantonments Act, 1924 — Section 254(2)(a)Transfer of Property Act, 1882 — Section 106, 111(e)

High Courts25 Apr 1956Dismissed

Firm Jathmall Sadasukh Vs Commissioner of Income Tax

Allahabad High Court · AIR 1957 All 110 : (1956) 26 AWR 616 : (1957) 32 ITR 713

Evidence Act, 1872 — Section 101, 102, 103, 104Excess Profits Tax Act, 1940 — Section 10A, 21Income tax Act, 1922 — Section 66

High Courts25 Apr 1956Dismissed

Jogendra Raj Kishore Vs University of Allahabad and Others

Allahabad High Court · AIR 1956 All 503

Allahabad University Act, 1921 — Section 12, 9Constitution of India, 1950 — Article 226, 32

High Courts24 Apr 1956Dismissed

Shaukat Ali Khan and Others Vs The State

Allahabad High Court · AIR 1956 All 523 : (1956) 26 AWR 448 : (1956) CriLJ 1035

Allahabad High Court Rules, 1952 — Rule 28, 29Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 426, 426(2B), 498, 561A

High Courts23 Apr 1956Dismissed

Kaushal Singh and Others Vs Ghanshiam Singh

Allahabad High Court · AIR 1956 All 639 : (1956) 26 AWR 537

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 2(2), 9Contract Act, 1872 — Section 45Limitation Act, 1908 — Article 144