High Courts12 Jul 1954Dismissed
Ram Adhar and 21 others Vs The District Board of Allahabad and another
Allahabad High Court · (1954) 24 AWR 615
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1954
319 judgments · page 9 of 16
High Courts06 Jul 1954Allowed
Ram Autar and Others Vs State
Allahabad High Court · AIR 1954 All 771
Penal Code, 1860 (IPC) — Section 105, 141, 146, 304, 323
High Courts05 Jul 1954Allowed
Gambhir Kumari Vs Bishambhar Nath Soni
Allahabad High Court · AIR 1955 All 125 : (1955) CriLJ 326
Criminal Procedure Code, 1898 (CrPC) — Section 205
High Courts15 Jun 1954Allowed
Phudki Vs State
Allahabad High Court · AIR 1955 All 104 : (1955) CriLJ 278
Penal Code, 1860 (IPC) — Section 186
High Courts09 Jun 1954Dismissed
Gopal Ji and Others Vs Shree Chand and Another
Allahabad High Court · AIR 1955 All 28 : (1955) CriLJ 24
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts09 Jun 1954
State Vs Deadley Misra
Allahabad High Court · AIR 1954 All 738
Constitution of India, 1950 — Article 19, 19(1), 19(2)Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Jun 1954
Chhanga Vs State
Allahabad High Court · AIR 1955 All 105 : (1955) CriLJ 281
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts26 May 1954Allowed
Sm. Saraswati Devi Vs State
Allahabad High Court · AIR 1955 All 127 : (1955) CriLJ 331
Criminal Procedure Code, 1898 (CrPC) — Section 439, 88, 88(6A)
High Courts24 May 1954Dismissed
Bhagwan Dass Vs Ganga Prasad
Allahabad High Court · (1954) 05 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Section 37, 38
High Courts21 May 1954Dismissed
Nasrullah Vs State
Allahabad High Court · AIR 1955 All 124 : (1955) CriLJ 317
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts12 May 1954Dismissed
Shyama Charan Vs State
Allahabad High Court · AIR 1955 All 81 : (1955) CriLJ 261
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 439, 523
High Courts07 May 1954Dismissed
Kesar Sugar Works Ltd. Vs The Union of India (UOI) and Another
Allahabad High Court · AIR 1954 All 726
Constitution of India, 1950 — Article 132, 226
High Courts07 May 1954Dismissed
Shanti Lal Vs Madan Lal and Others
Allahabad High Court · AIR 1954 All 789
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 182, 30
High Courts07 May 1954Dismissed
Hafizuddin Vs Governor-General of India in Council
Allahabad High Court · (1955) 1 LLJ 134
Civil Procedure Code, 1908 (CPC) — Section 80General Clauses Act, 1897 — Section 16
High Courts07 May 1954Allowed
Mst. Reoti Devi Vs Pt. Bhagwan Dayal
Allahabad High Court · AIR 1954 All 801
Agra Tenancy Act, 1926 — Section 230, 271, 272Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 101, 102, 103
High Courts07 May 1954Allowed
T.G. Jog Vs Sri Ram Sarup and Others
Allahabad High Court · AIR 1955 All 31
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts07 May 1954
The Swadeshi Bima Co. Ltd. Vs The Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1954 All 693 : (1954) 26 ITR 530
Income Tax Act, 1922 — Section 10, 10(7)Insurance Act, 1938 — Section 27(1), 27A
High Courts04 May 1954Dismissed
Lala Raj Kishore and Others Vs District Board of Seharanpur and Others
Allahabad High Court · AIR 1954 All 675
Constitution of India, 1950 — Article 13(1), 19(1), 226, 265Uttar Pradesh District Boards Act, 1922 — Section 106, 174(1), 174(2), 186
High Courts04 May 1954Dismissed
Jwala Prasad Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1954 All 638 : (1954) 2 LLJ 698
Constitution of India, 1950 — Article 226
High Courts04 May 1954Allowed
Murru Vs The State
Allahabad High Court · AIR 1955 All 95 : (1955) CriLJ 270
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 561A