High Courts24 Aug 1954Dismissed

S.M. Jaffry Vs The State

Allahabad High Court · AIR 1955 All 318 : (1955) CriLJ 767

Criminal Procedure Code, 1898 (CrPC) — Section 200, 439, 537
High Courts17 Aug 1954Dismissed

Dhani Ram Vs Mst. Ram Dei

Allahabad High Court · AIR 1955 All 320 : (1954) 24 AWR 601 : (1955) CriLJ 768

Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts16 Aug 1954Dismissed

Hannu Vs The State

Allahabad High Court · AIR 1955 All 231 : (1954) 24 AWR 592 : (1955) CriLJ 656

Criminal Procedure Code, 1898 (CrPC) — Section 79Public Gambling Act, 1867 — Section 5
High Courts01 Aug 1954Dismissed

Chittar Mal Vs State

Allahabad High Court · (1954) 24 AWR 604

United Provinces Prevention of Adulteration Act, 1912 — Section 14(1)(d), 4