High Courts12 Jan 1954Dismissed
Dhondhey Prasad Vs Sewak and Others
Allahabad High Court · AIR 1954 All 739 : (1954) 24 AWR 237
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 15, Order 21 Rule 2, 38
COURT ARCHIVE
Allahabad High Court judgments, 1954
319 judgments · page 16 of 16
High Courts11 Jan 1954Dismissed
Sheo Prasad Vs Dominion of India
Allahabad High Court · AIR 1954 All 747 : (1954) 24 AWR 232
Contract Act, 1872 — Section 161Railways Act, 1890 — Section 72Sales of Goods Act, 1930 — Section 2(4)
High Courts08 Jan 1954Dismissed
Gur Dayal Vs States
Allahabad High Court · (1954) 01 AHC CK 0048
Penal Code, 1860 (IPC) — Section 300
High Courts08 Jan 1954Dismissed
Naubat Vs The State
Allahabad High Court · (1954) 24 AWR 253
Penal Code, 1860 (IPC) — Section 84
High Courts08 Jan 1954
Durga Din Vs Smt. Rani Udai Kunwar
Allahabad High Court · (1954) CriLJ 1257
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 Jan 1954Allowed
Rekh Chand Nop Chand through Phul Chand Vs The Governor-General in Council and Others
Allahabad High Court · AIR 1954 All 495 : (1954) 24 AWR 226
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts07 Jan 1954Dismissed
Salig Ram and Another Vs Smt. Tarawati
Allahabad High Court · AIR 1954 All 594 : (1954) 24 AWR 213
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts06 Jan 1954Dismissed
Newspapers Ltd., Allahabad Vs State Industrial Tribunal, U.P., Allahabad and Others
Allahabad High Court · AIR 1954 All 516 : (1954) 24 AWR 502 : (1954) 2 LLJ 263
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 3, 36, 4, 8
High Courts05 Jan 1954Allowed
Shambhu Nath Vs Hari Shankar Lal and Others
Allahabad High Court · AIR 1954 All 673 : (1954) 24 AWR 250
Arbitration Act, 1940 — Section 8(1), 8(2)Evidence Act, 1872 — Section 115
High Courts05 Jan 1954Dismissed
Brij Kishore Lal Vs Satnarain Lal and Others
Allahabad High Court · AIR 1954 All 599 : (1954) 24 AWR 220
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts05 Jan 1954Dismissed
Ram Shankar Vs Mst. Shyama and Others
Allahabad High Court · AIR 1954 All 690 : (1954) 24 AWR 202
Guardians and Wards Act, 1890 — Section 4(2), 41(3)
High Courts05 Jan 1954Dismissed
Kapildeo Upadhya Vs State
Allahabad High Court · AIR 1954 All 557 : (1954) 24 AWR 463
Criminal Procedure Code, 1898 (CrPC) — Section 227, 233, 234, 235, 239Penal Code, 1860 (IPC) — Section 409, 466, 477A
High Courts04 Jan 1954Dismissed
Bipat Ram and Another Vs The State
Allahabad High Court · (1954) CriLJ 1416
Criminal Procedure Code, 1898 (CrPC) — Section 498Criminal Procedure Code, 1898 (CrPC) — Section 498Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts04 Jan 1954Dismissed
Baldeo and others Vs The State and another
Allahabad High Court · (1954) 24 AWR 284
Uttar Pradesh Panchayat Raj Act, 1947 — Section 77A
High Courts04 Jan 1954Allowed
Bikram Singh Vs Sumnehra
Allahabad High Court · AIR 1954 All 434
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20
High Courts04 Jan 1954Allowed
Badri Prasad and Others Vs The State
Allahabad High Court · AIR 1954 All 591 : (1954) 24 AWR 198
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117
High Courts04 Jan 1954Dismissed
Ram Nath Vs Manna and Another
Allahabad High Court · AIR 1955 All 230 : (1954) 24 AWR 349 : (1955) CriLJ 662
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts04 Jan 1954Dismissed
Rasool and Others Vs Ramzan Ali
Allahabad High Court · AIR 1954 All 668 : (1954) 24 AWR 200
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 35Evidence Act, 1872 — Section 57
High Courts04 Jan 1954Dismissed
Jang Bahadur Vs Dist. Magistrate, Banaras and Others
Allahabad High Court · AIR 1954 All 745 : (1954) 24 AWR 222
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 2Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 4