CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments, 1954

319 judgments · page 15 of 16

High Courts22 Jan 1954Dismissed

Ram Dass Vs Board of Revenue U.P., Allahabad and Others

Allahabad High Court · AIR 1954 All 515 : (1954) 24 AWR 281

Constitution of India, 1950 — Article 245Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 180, 26, 6Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 4, 5, 6
Read judgment
High Courts22 Jan 1954Allowed

Sita Ram Vs Mool Chand and Others

Allahabad High Court · AIR 1954 All 672 : (1954) 24 AWR 261

Civil Procedure Code, 1908 (CPC) — Section 2(2)Court Fees Act, 1870 — Article 1, 11Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 13(3), 14, 27, 6
Read judgment
High Courts21 Jan 1954Dismissed

Mewa Ram Ram Charan Vs United Provinces

Allahabad High Court · AIR 1954 All 487 : (1954) 24 AWR 246

Civil Procedure Code, 1908 (CPC) — Section 9Civil Services (Classification, Control and Appeal) Rules — Rule 3Government of India Act, 1935 — Section 240, 243
Read judgment
High Courts18 Jan 1954Dismissed

Jai Lal Vs State and Others

Allahabad High Court · AIR 1955 All 51 : (1954) 24 AWR 426 : (1955) CriLJ 147

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
Read judgment
High Courts15 Jan 1954Dismissed

Mushtaq Vs State

Allahabad High Court · AIR 1954 All 580 : (1954) 24 AWR 454

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376Uttar Pradesh Children Act, 1951 — Section 17, 29, 75
Read judgment
High Courts13 Jan 1954Disposed Of

State Vs Ram Lakhan and Others

Allahabad High Court · AIR 1954 All 680

Criminal Procedure Code, 1898 (CrPC) — Section 536Penal Code, 1860 (IPC) — Section 149, 323, 333, 34
Read judgment