High Courts04 Mar 1954Dismissed
Ram Rakshpal Vs Amrit Dhara Pharmacy Ltd. and Others
Allahabad High Court · AIR 1954 All 691
Government of India Act, 1915 — Section 107
COURT ARCHIVE
Allahabad High Court judgments, 1954
319 judgments · page 13 of 16
High Courts26 Feb 1954Allowed
Dr. Ramjas Rai Vs Munshi and others
Allahabad High Court · (1954) 02 AHC CK 0033
High Courts26 Feb 1954Disposed Off
The State Vs Bajodhar
Allahabad High Court · (1954) 24 AWR 348
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts26 Feb 1954Allowed
Asghar Vs Uttar Pradesh Govt.
Allahabad High Court · AIR 1954 All 649 : (1954) 24 AWR 369
Transfer of Property Act, 1882 — Section 111, 114A
High Courts25 Feb 1954Dismissed
Rameshwar Prasad Vs Mst. Ram Piari and another
Allahabad High Court · (1954) 24 AWR 358
Limitation Act, 1963 — Article 182(2)
High Courts25 Feb 1954Dismissed
Sobha Nath Vs Ram Baran and Another
Allahabad High Court · AIR 1954 All 493 : (1954) 24 AWR 302
Civil Procedure Code, 1908 (CPC) — Section 100, 101Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 31
High Courts25 Feb 1954Allowed
Sri Chand Vs Dhundi Ram Mathuri
Allahabad High Court · AIR 1955 All 56 : (1954) 24 AWR 459 : (1955) CriLJ 178
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 537
High Courts25 Feb 1954Dismissed
Lakshmidhar Vs Ram Prasad and another
Allahabad High Court · (1954) 24 AWR 368
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19
High Courts23 Feb 1954Dismissed
Sm. Raj Rani Sekhri Vs U.P. Govt. and Another
Allahabad High Court · AIR 1954 All 492 : (1954) 24 AWR 376
Constitution of India, 1950 — Article 226
High Courts23 Feb 1954Dismissed
Gaje Singh and others Vs Sabal Singh and others
Allahabad High Court · (1954) 02 AHC CK 0009
High Courts23 Feb 1954
COMMISSIONER OF Income Tax Vs SHRIMATI SINGARI BAI.
Allahabad High Court · (1945) 13 ITR 224
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1922 — Section 66(2)
High Courts22 Feb 1954Dismissed
Mohammad Sabir Ali Vs Tahir Ali and Others
Allahabad High Court · AIR 1957 All 94
Civil Procedure Code, 1908 (CPC) — Section 60Evidence Act, 1872 — Section 101, 102, 103Mussalman Wakf Validating Act, 1913 — Section 2, 3, 4
High Courts19 Feb 1954
Bijai Bahadur and Others Vs State
Allahabad High Court · AIR 1954 All 626 : (1954) 24 AWR 313
Preventive Detention Act, 1950 — Section 3, 3(1)Prisons Act, 1894 — Section 52
High Courts18 Feb 1954Dismissed
Raghubar Dayal and Others Vs The Sarrafa Chamber and Others
Allahabad High Court · AIR 1954 All 555 : (1954) 24 CompCas 388
Companies Act, 1913 — Section 162, 270, 271, 4, 4(2)
High Courts18 Feb 1954Dismissed
Vibhuti Narain Singh Vs Improvement Trust, Benaras and Another
Allahabad High Court · AIR 1954 All 520 : (1954) 24 AWR 422
Constitution of India, 1950 — Article 19(1), 226Uttar Pradesh Municipalities Act, 1916 — Section 180Uttar Pradesh Town Improvement Act, 1919 — Section 29(1)
High Courts18 Feb 1954Dismissed
Tej Bhan Madan Vs Govt. of India
Allahabad High Court · AIR 1954 All 522
Constitution of India, 1950 — Article 226
High Courts12 Feb 1954Dismissed
Pt. Balmukand Vs Veer Chand
Allahabad High Court · AIR 1954 All 643 : (1954) 24 AWR 424
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 47Transfer of Property Act, 1882 — Section 55(1)
High Courts12 Feb 1954
Lal Mohan Banerji Vs The Municipal Board
Allahabad High Court · (1955) 25 AWR 483
Uttar Pradesh Municipalities Act, 1916 — Section 143(3)
High Courts11 Feb 1954Dismissed
Ashtbhuja Singh Vs Board of Revenue Allahabad and Others
Allahabad High Court · AIR 1954 All 521 : (1954) 24 AWR 425
Civil Procedure Code, 1908 (CPC) — Section 98, 98(2)Constitution of India, 1950 — Article 227
High Courts10 Feb 1954Partly Allowed
Basti Sugar Mills Co. Ltd. Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1954 All 538 : (1954) 24 AWR 428 : (1954) 2 LLJ 279
Constitution of India, 1950 — Article 19(1), 226, 245, 254(2), 31Uttar Pradesh Industrial Disputes Act, 1947 — Section 14, 3