High Courts27 Jul 1954Allowed
Bhulan Lal Vs The State
Allahabad High Court · (1954) CriLJ 1720
Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161
COURT ARCHIVE
Allahabad High Court judgments, 1954
319 judgments · page 8 of 16
High Courts27 Jul 1954Dismissed
Angnu Vs Mahabir and Another
Allahabad High Court · AIR 1954 All 768 : (1954) 24 AWR 513
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts27 Jul 1954Dismissed
Durga Prasad Vs The State and Others
Allahabad High Court · AIR 1955 All 9
Constitution of India, 1950 — Article 14Police Act, 1861 — Section 15, 15(5), 15A, 15A(3)
High Courts27 Jul 1954Dismissed
Onkar Singh and Another Vs Rameshwar and Others
Allahabad High Court · AIR 1954 All 786
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts27 Jul 1954Dismissed
Gainda Lal Vs Ram Singh and Others
Allahabad High Court · AIR 1954 All 782
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 39 Rule 1, 15Suits Valuation Act, 1887 — Section 4
High Courts27 Jul 1954Allowed
Th. Makund Singh and other Vs Pandit Debi Shankar and other
Allahabad High Court · (1954) 24 AWR 549
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts26 Jul 1954Allowed
Ghulam Husain Vs District Magistrate, Fatehpur and Another
Allahabad High Court · AIR 1954 All 785
Influx from Pakistan (Control) Act, 1949 — Section 7
High Courts22 Jul 1954Dismissed
Mst. Ram Jitta and others Vs Saktoo
Allahabad High Court · (1954) 24 AWR 522
Easements Act, 1882 — Section 4
High Courts22 Jul 1954Allowed
Baij Nath Das Vs Sri Ram Charan Das
Allahabad High Court · AIR 1954 All 812
Allahabad High Court Rules, 1952 — Rule 13
High Courts22 Jul 1954Allowed
Mohd. Karrar Ali and Others Vs The State of U.P.
Allahabad High Court · AIR 1954 All 753
Constitution of India, 1950 — Article 19(1), 19(5), 226, 31(2)Uttar Pradesh Private Forests Protection Act, 1949 — Section 12, 13, 3(3)
High Courts22 Jul 1954Dismissed
Smt. Haseen Fatima Vs Asst. Custodian Evacuee Property
Allahabad High Court · AIR 1955 All 97 : (1954) 24 AWR 552
Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 226
High Courts21 Jul 1954Dismissed
Mohammad Siddiqui Vs State of U.P. and Another
Allahabad High Court · AIR 1954 All 756 : (1954) 24 AWR 514
Constitution of India, 1950 — Article 25
High Courts20 Jul 1954Allowed
Baba Baij Nath Das Vs Sri Ram Charan Das
Allahabad High Court · (1954) 24 AWR 553
High Courts20 Jul 1954Dismissed
B. Ram Lal Vs State
Allahabad High Court · AIR 1954 All 758
Constitution of India, 1950 — Article 13, 19, 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 439, 517Government of India Act, 1935 — Section 313, 40(1), 40(2), 59(2), 72
High Courts20 Jul 1954
Ram Lal Vs State
Allahabad High Court · (1954) CriLJ 1581
Constitution of India, 1950 — Article 13, 166, 19, 31Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 2
High Courts19 Jul 1954Dismissed
Jagannath Singh and Others Vs Tirloki Singh and Others
Allahabad High Court · AIR 1954 All 769 : (1954) 24 AWR 509
Registration Act, 1908 — Section 17
High Courts16 Jul 1954Dismissed
Mewa Ram and Others Vs Deo Prakash minor through Mst. Chandravati
Allahabad High Court · AIR 1954 All 770
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 11Transfer of Property Act, 1882 — Section 128
High Courts16 Jul 1954Allowed
Sampat Ram and Others Vs Baboo Lal
Allahabad High Court · AIR 1955 All 24
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 6 Rule 4Evidence Act, 1872 — Section 101, 103Limitation Act, 1908 — Article 113
High Courts15 Jul 1954Allowed
Ganga Prasad Vs Lala Sohan Lal and others
Allahabad High Court · (1954) 24 AWR 565
Evidence Act, 1872 — Section 114
High Courts14 Jul 1954
Lakhan Singh Vs Girdhari
Allahabad High Court · (1954) 24 AWR 527
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)