High Courts03 May 1954Dismissed
Zaheer and Another Vs State and Others
Allahabad High Court · AIR 1954 All 653
Constitution of India, 1950 — Article 14Uttar Pradesh Panchayat Raj Act, 1947 — Section 85
COURT ARCHIVE
Allahabad High Court judgments, 1954
319 judgments · page 10 of 16
High Courts03 May 1954Dismissed
Raghubir Vs Govt. of U.P., Lucknow and Others
Allahabad High Court · AIR 1954 All 660
Constitution of India, 1950 — Article 14, 215, 226, 254(2)
High Courts03 May 1954Dismissed
Radha Raman Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1954 All 700
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 40, 5A, 6
High Courts03 May 1954Dismissed
Tej Bahadur Singh and Others Vs State
Allahabad High Court · AIR 1954 All 655
Constitution of India, 1950 — Article 14, 20, 20(1)Government of India Act, 1935 — Section 107(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 80, 83
High Courts30 Apr 1954Dismissed
Brij Mohan Dixit Vs Gobardhan and Others
Allahabad High Court · AIR 1955 All 126
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts30 Apr 1954Dismissed
Kumari Saroj Rawat Vs Secretary, Bar Council High Court, Allahabad and Others
Allahabad High Court · AIR 1954 All 735
Bar Councils Act, 1926 — Section 1, 1(3)Constitution of India, 1950 — Article 226
High Courts30 Apr 1954
Kumari Saroj Rawat Vs Secretary, Bar Council High Court and Others
Allahabad High Court · (1954) CriLJ 1498
Bar Councils Act, 1926 — Section 1, 9Constitution of India, 1950 — Article 228Bar Councils Act, 1926 — Section 1, 9
High Courts29 Apr 1954Dismissed
L. Ram Sarup Vs Gindoo
Allahabad High Court · AIR 1954 All 736
Allahabad High Court Rules, 1952 — Rule 2, 2(1)Uttar Pradesh Court Fees Act, 1870 — Article 1
High Courts29 Apr 1954
L. SHEO NARAIN LAL, IN RE.
Allahabad High Court · (1954) 26 ITR 249
Income Tax Act, 1961 — Section 66(1)Income Tax Act, 1961 — Section 66(1)Income Tax Act, 1961 — Section 66(1)
High Courts28 Apr 1954Dismissed
Parma Nand and Others Vs Sm. Chhimmawati and Another
Allahabad High Court · AIR 1955 All 64
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1877 — Section 53, 56, 9
High Courts28 Apr 1954Allowed
State of Uttar Pradesh Vs Kailash
Allahabad High Court · AIR 1955 All 98 : (1955) CriLJ 275
Criminal Procedure Code, 1898 (CrPC) — Section 496, 497, 497(1), 498
High Courts28 Apr 1954
Onkar Mal and Others Vs Ram Sarup and Others
Allahabad High Court · AIR 1954 All 722 : (1954) 24 AWR 544
High Courts28 Apr 1954Dismissed
Buddhu and others Vs Pyarey Lal
Allahabad High Court · (1954) 24 AWR 519
High Courts27 Apr 1954Dismissed
Sheo Murar and others Vs State
Allahabad High Court · (1954) 24 AWR 511
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 390
High Courts26 Apr 1954Allowed
Murru Vs The State and others
Allahabad High Court · (1954) 24 AWR 512
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts23 Apr 1954Allowed
Maqsood Khan Vs State and Others
Allahabad High Court · AIR 1955 All 257 : (1954) 24 AWR 517 : (1955) CriLJ 750
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 555
High Courts21 Apr 1954Dismissed
Sheo Murar and Others Vs State
Allahabad High Court · AIR 1955 All 128 : (1955) CriLJ 336
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 390
High Courts15 Apr 1954
L. BAIJ NATH Vs COMMISSIONER OF Income Tax, U. P. AND AJMER-MERWARA.
Allahabad High Court · (1954) 26 ITR 324
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1922 — Section 66(1)
High Courts14 Apr 1954Disposed Off
MAMANCHAND FAKIRCHAND, IN RE.
Allahabad High Court · (1954) 26 ITR 112
Income Tax Act, 1961 — Section 66(1)Income Tax Act, 1961 — Section 66(1)Income Tax Act, 1961 — Section 66(1)
High Courts14 Apr 1954Dismissed
Mst. Khairunnisa and others Vs Ganga Prasad and others
Allahabad High Court · (1954) 04 AHC CK 0023
Constitution of India, 1950 — Article 19, 19(1), 299, 299(2), 31Government of India Act, 1935 — Section 19(1), 31