High Courts05 Oct 1950
In Re: Udayram Jagannath
Allahabad High Court · (1951) 19 ITR 222
Income Tax Act, 1961 — Section 66(1)
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 7 of 24
High Courts05 Oct 1950Partly Allowed
Mt. Khatoon and Another Vs Sripal Singh and Others
Allahabad High Court · AIR 1952 All 650 : (1950) 20 AWR 665
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 183
High Courts05 Oct 1950Dismissed
Baur and Others Vs Deo Kali and Others
Allahabad High Court · AIR 1951 All 610 : (1951) 21 AWR 274 : (1951) 21 AWR 186
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Uttar Pradesh Tenancy Act, 1939 — Section 180, 290
High Courts05 Oct 1950Allowed
Bhoop Singh Vs Tarif Singh
Allahabad High Court · AIR 1952 All 392
Limitation Act, 1908 — Article 120Specific Relief Act, 1877 — Section 42
High Courts05 Oct 1950
UDAYRAM JAGANNATH Vs RE.
Allahabad High Court · (1951) 19 ITR 222
Income Tax Act, 1961 — Section 66(1)
High Courts04 Oct 1950Dismissed
LALLI RAM SUNDERLAL JHANSI Vs RE.
Allahabad High Court · (1951) 19 ITR 372
Partnership Act, 1932 — Section 4
High Courts04 Oct 1950Disposed Of
In Re: Lalli Ram Sunderlal Jhansi
Allahabad High Court · (1950) 10 AHC CK 0043
Partnership Act, 1932 — Section 4
High Courts04 Oct 1950Dismissed
State Vs Ghulam Mohiuddin
Allahabad High Court · AIR 1951 All 475
Criminal Procedure Code, 1898 (CrPC) — Section 244, 252Evidence Act, 1872 — Section 9Criminal Procedure Code, 1898 (CrPC) — Section 244, 252
High Courts04 Oct 1950Dismissed
Seth Ghanshyamdass Bhagat and Another Vs L. Gulab Chand and Others
Allahabad High Court · (1951) 21 AWR 124
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts04 Oct 1950Dismissed
Basdeo Vs Badri Narain
Allahabad High Court · AIR 1952 All 186 : (1952) 22 AWR 113
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 146(1)
High Courts04 Oct 1950Dismissed
Commissioner of Income Tax Vs Maheshwari Saran Singh
Allahabad High Court · AIR 1952 All 119 : (1951) 19 ITR 83
Income Tax Act, 1922 — Section 4, 4(1)Uttar Pradesh Encumbered Estates Act, 1934 — Section 30
High Courts04 Oct 1950Dismissed
Ghanshyamdass Bhagat and Another Vs L. Gulab Chand and Others
Allahabad High Court · AIR 1952 All 624
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 10, 3
High Courts04 Oct 1950
State Vs Basdeo
Allahabad High Court · AIR 1951 All 44
Defence of India Act, 1939 — Section 2, 2(3)Defence of India Rules, 1939 — Rule 81(4)
High Courts04 Oct 1950
Gulab Vs State
Allahabad High Court · AIR 1951 All 660 : (1951) 21 AWR 444
Criminal Procedure Code, 1898 (CrPC) — Section 423(1)Penal Code, 1860 (IPC) — Section 149, 34, 84
High Courts03 Oct 1950Dismissed
On a difference of opinion between Vs On a difference of opinion between
Allahabad High Court · (1950) 10 AHC CK 0028
Civil Procedure Code, 1908 (CPC) — Section 107Transfer of Property Act, 1882 — Section 122, 54
High Courts03 Oct 1950Dismissed
Hari Singh and Others Vs Kallu and Others
Allahabad High Court · AIR 1952 All 149
Civil Procedure Code, 1908 (CPC) — Section 107Transfer of Property Act, 1882 — Section 122, 54
High Courts03 Oct 1950Dismissed
Bashir Ahmad and Another Vs The State
Allahabad High Court · AIR 1951 All 243 : (1951) 21 AWR 163
High Courts29 Sept 1950Allowed
Triloki Nath, Manager and Karta of Triloki Nath Shri Nath Vs Governor-General in Council, E.I. Ry.
Allahabad High Court · AIR 1951 All 489
Railways Act, 1890 — Section 72, 72(1)Railways Act, 1890 — Section 72, 72(1)Railways Act, 1890 — Section 72, 72(1)
High Courts28 Sept 1950Allowed
H. Bevis and Co. Vs Ram Behari and Others
Allahabad High Court · AIR 1951 All 8
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1, 115
High Courts28 Sept 1950Allowed
Hamid Hussain Khan Vs Masood Hussain Khan and Others
Allahabad High Court · AIR 1952 All 279
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 40 Rule 1, Order 43 Rule 1, 11, 151Court Fees Act, 1870 — Section 6(3)