High Courts28 Sept 1950
DHAUKAL MAL DWARKA PRASAD Vs COMMISSIONER OF Income Tax, U.P., LUCKNOW.
Allahabad High Court · (1951) 19 ITR 212
Excess Profits Tax Act, 1940 — Section 21
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 8 of 24
High Courts28 Sept 1950
Dhaukal Mal Dwarka Prasad Vs Commissioner of Income Tax
Allahabad High Court · (1950) 09 AHC CK 0005
Excess Profits Tax Act, 1940 — Section 21
High Courts27 Sept 1950Disposed Off
Hari Har Prasad Singh Vs Beni Chand
Allahabad High Court · AIR 1951 All 79
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Court Fees Act, 1870 — Section 4Limitation Act, 1908 — Article 182(2)
High Courts27 Sept 1950Dismissed
Abbas Ali Vs Mt. Rabia Bibi
Allahabad High Court · AIR 1952 All 145
Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts26 Sept 1950Partly Allowed
The Municipal Board Vs The Commissioner of Income Tax, C.P. and Berar
Allahabad High Court · AIR 1951 All 582 : (1951) 19 ITR 63
Income Tax Act, 1922 — Section 4, 4(3), 66, 66(4), 66(5)Uttar Pradesh Municipalities Act, 1916 — Section 3, 8, 8(2)
High Courts26 Sept 1950Allowed
Rustam Singh and Others Vs Gopal Singh
Allahabad High Court · AIR 1951 All 437 : (1951) 21 AWR 6
Uttar Pradesh Tenancy Act, 1939 — Section 180Uttar Pradesh Tenancy Act, 1939 — Section 180Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts26 Sept 1950Allowed
S. Wajid Ali Vs Mt. Isar Bano Urf Isar Fatma
Allahabad High Court · AIR 1951 All 64
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 107, 149Court Fees Act, 1870 — Section 4, 6, 6(2)
High Courts26 Sept 1950Dismissed
Mohd. Naim Mohd. Alam Vs The Commissioner of Income Tax
Allahabad High Court · AIR 1952 All 143 : (1951) 19 ITR 58
Income Tax Act, 1922 — Section 30, 30(2), 31
High Courts26 Sept 1950Dismissed
Bhagwati Din Vs Ram Prasad
Allahabad High Court · AIR 1952 All 478
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53Limitation Act, 1908 — Article 182, 182(5)
High Courts26 Sept 1950
Kirpa Ram and Others Vs Ram Asrey
Allahabad High Court · AIR 1951 All 414 : (1950) 20 AWR 681
Uttar Pradesh Panchayat Raj Act, 1947 — Section 55, 56
High Courts25 Sept 1950Dismissed
Mt. Ramkali and Others Vs Murlidhar and Others
Allahabad High Court · AIR 1951 All 655
Transfer of Property Act, 1882 — Section 105, 91Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12
High Courts25 Sept 1950Partly Allowed
Ram Lakhan Lal Vs Jagdambika Pratap Narain Singh and Others
Allahabad High Court · AIR 1952 All 353
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 41 Rule 4Evidence Act, 1872 — Section 101, 102, 103, 114
High Courts25 Sept 1950Dismissed
M.X. de Nornha and Sons Vs Commissioner of Income Tax
Allahabad High Court · AIR 1952 All 137 : (1950) 18 ITR 928
General Clauses Act, 1897 — Section 27Income Tax (Appellate Tribunal) Rules, 1946 — Rule 24Income Tax Act, 1922 — Section 63, 63(1), 63(2), 66, 66(4)
High Courts25 Sept 1950
Gaya Ram Gabbu Lal Vs Commissioner of Income Tax
Allahabad High Court · AIR 1952 All 325 : (1951) 19 ITR 114
Income Tax Act, 1922 — Section 34
High Courts22 Sept 1950Dismissed
Mewa Ram Vs Phul Chand and Another
Allahabad High Court · AIR 1951 All 431 : (1951) 21 AWR 208
Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 6Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 6Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 6
High Courts22 Sept 1950Allowed
Gokal and Others Vs Zarif Husain and Another
Allahabad High Court · AIR 1952 All 148 : (1951) 21 AWR 207
High Courts21 Sept 1950Allowed
Commissioner of Income Tax Vs Shamsher Jang Bahadur
Allahabad High Court · AIR 1951 All 461 : (1951) 20 ITR 31
Income Tax Act, 1922 — Section 33, 33(4)Income Tax Act, 1922 — Section 33, 33(4)Income Tax Act, 1922 — Section 33, 33(4)
High Courts21 Sept 1950Disposed Of
Krishna Sharan Shukla and Another Vs Bali Bhadar Shukla and Others
Allahabad High Court · AIR 1952 All 140 : (1951) 21 AWR 223
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 7Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts21 Sept 1950Dismissed
Zamiar Ahmed Vs S. Haidar Nazar and Others
Allahabad High Court · AIR 1952 All 541
High Courts20 Sept 1950Disposed Of
B. Gulzar Singh and Another Vs Mt. Janki Kunwar
Allahabad High Court · AIR 1952 All 308 : (1951) 21 AWR 228
Uttar Pradesh Tenancy Act, 1939 — Section 6