High Courts25 Oct 1950Dismissed
Kamta Rai Vs Nand Kishore and Others
Allahabad High Court · AIR 1952 All 287
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 43
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 6 of 24
High Courts24 Oct 1950Disposed Of
Vijaya Ramraj Vs Dr. Sir Vijaya Ananda
Allahabad High Court · AIR 1952 All 564
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 21Contract Act, 1872 — Section 25, 37Trusts Act, 1882 — Section 36, 56
High Courts24 Oct 1950Dismissed
Chunni Lal Vs State
Allahabad High Court · AIR 1952 All 178
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 182
High Courts13 Oct 1950Dismissed
Bishambhar Nath Vs Janki Ballabh Tripathi and Others
Allahabad High Court · AIR 1952 All 402
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 2Provincial Insolvency Act, 1920 — Section 20
High Courts13 Oct 1950Dismissed
Mt. Qayumunissa Vs Rashidul Malik
Allahabad High Court · AIR 1952 All 200
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 54, 58
High Courts12 Oct 1950Disposed Of
RATEE RAM and SONS, KANPUR Vs COMMISSIONER OF Income Tax, UNITED PROVINCES.
Allahabad High Court · (1951) 19 ITR 233
Income Tax Act, 1961 — Section 23(3)
High Courts12 Oct 1950
Ratee Ram and Sons Vs Commissioner of Income Tax, United Provinces
Allahabad High Court · (1951) 19 ITR 233
Income Tax Act, 1961 — Section 30(L)
High Courts12 Oct 1950Allowed
Nihori Lal Prabhudayal Vs Commissioner of Income Tax
Allahabad High Court · (1951) 19 ITR 240
Partnership Act, 1932 — Section 30
High Courts12 Oct 1950
NIHORI LAL PRABHUDAYAL Vs COMMISSIONER OF Income Tax, U.P., LUCKNOW.
Allahabad High Court · (1951) 19 ITR 240
Partnership Act, 1932 — Section 30
High Courts11 Oct 1950Disposed Of
Municipal Board Vs Commissioner of Income Tax
Allahabad High Court · AIR 1952 All 249 : (1951) 19 ITR 21
Income Tax Act, 1922 — Section 29, 30, 30(2), 31(1), 35
High Courts11 Oct 1950Allowed
B. Hori Lal Varshney Vs Pandit Amarnath Sharma
Allahabad High Court · (1951) 21 AWR 294
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(b)
High Courts10 Oct 1950
Ram Bali and Others Vs State
Allahabad High Court · AIR 1952 All 289
Criminal Procedure Code, 1898 (CrPC) — Section 162, 286, 342, 540Evidence Act, 1872 — Section 114, 153, 32
High Courts09 Oct 1950Allowed
The Ganga Glass Works Ltd. Balawali, D. Bijuor, U.P. Vs The Commissioner of Income Tax U.P. Lucknow
Allahabad High Court · (1951) 21 AWR 307
Income Tax Act, 1961 — Section 10(2)(vii)
High Courts09 Oct 1950Disposed Off
Harihar Kesholal Vs Commissioner of Income Tax
Allahabad High Court · AIR 1951 All 498 : (1951) 19 ITR 52
Excess Profits Tax Act, 1940 — Section 10A, 5Excess Profits Tax Act, 1940 — Section 10A, 5Excess Profits Tax Act, 1940 — Section 10A, 5
High Courts06 Oct 1950Disposed Of
Raghuraj Singh Vs Sobhaman
Allahabad High Court · AIR 1951 All 485 : (1951) 21 AWR 1
General Clauses Act, 1897 — Section 6Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 32Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts06 Oct 1950Disposed Of
Sukhnandan Vs Suraj Bali and Others
Allahabad High Court · AIR 1951 All 119 : (1951) 21 AWR 59
Oudh Laws Act, 1876 — Section 10, 12, 13
High Courts06 Oct 1950Allowed
Sansarman Vs Mt. Ram Dulari and Others
Allahabad High Court · AIR 1952 All 459
Uttar Pradesh Redemption Act, 1940 — Section 2(9)
High Courts06 Oct 1950Dismissed
Vishwapal Sharma and Others Vs Brijendrapal Sharma
Allahabad High Court · AIR 1952 All 223
Companies Act, 1913 — Section 166, 170, 202
High Courts06 Oct 1950
Kali Prasad and Others Vs The State
Allahabad High Court · AIR 1952 All 630
Constitution of India, 1950 — Article 134(1)
High Courts06 Oct 1950Dismissed
B. Durga Prasad Vs B. Rama Kant
Allahabad High Court · (1951) 21 AWR 121
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3