High Courts03 Nov 1950Dismissed
Bishambher Vs Roomal and Others
Allahabad High Court · AIR 1951 All 500
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 81, 87, 88Criminal Procedure Code, 1898 (CrPC) — Section 439
COURT ARCHIVE
Allahabad High Court judgments, 1950
471 judgments · page 5 of 24
High Courts03 Nov 1950Dismissed
Raj Narain Vs Sita Ram Sri Kishen Das
Allahabad High Court · AIR 1952 All 584 : (1951) 21 AWR 115
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 15, 3
High Courts03 Nov 1950Dismissed
Ram Dass Murari Vs Binda Din
Allahabad High Court · AIR 1952 All 274 : (1951) 21 AWR 203
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 242
High Courts03 Nov 1950Dismissed
Achal Singh Vs Subha and Others
Allahabad High Court · (1951) 21 AWR 204
Uttar Pradesh Tenancy Act, 1939 — Section 206(f), 3(23)
High Courts03 Nov 1950Dismissed
Inder Dutt Tewari Vs Khanno and Others
Allahabad High Court · (1951) 21 AWR 199
Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 31
High Courts03 Nov 1950Dismissed
Mt. Sukhwanti Mata Ghulam Vs Hon''ble Board of Revenue, U.P. and Others
Allahabad High Court · AIR 1953 All 608 : (1951) 21 AWR 255
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts02 Nov 1950Dismissed
Sahabuddin Vs Mohan Lal
Allahabad High Court · AIR 1951 All 227 : (1951) 21 AWR 212
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 1(3), 15
High Courts01 Nov 1950Dismissed
State Vs Keshari Singh and Another
Allahabad High Court · (1951) 21 AWR 678
Criminal Procedure Code, 1898 (CrPC) — Section 179, 180
High Courts31 Oct 1950Allowed
Jagannath Vs United Provinces
Allahabad High Court · AIR 1952 All 448
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts30 Oct 1950Allowed
Mewa Lal Vs Shri Mahadeo Ji Birajman Mandir, Subzi Mandi, Kanpun
Allahabad High Court · (1951) 21 AWR 362
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 15, 3
High Courts30 Oct 1950Dismissed
Abhey Ram Vs Tilka and Others
Allahabad High Court · AIR 1951 All 76 : (1951) 21 AWR 182
High Courts28 Oct 1950Dismissed
Pirthi Pal Vs Mt. Kalpoo and Another
Allahabad High Court · AIR 1952 All 190 : (1951) 21 AWR 53
Limitation Act, 1908 — Article 142, 144
High Courts28 Oct 1950Allowed
Kefayat Husain Vs Abdul Rashid
Allahabad High Court · (1951) 21 AWR 636
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 43 Rule 1(r)
High Courts28 Oct 1950Allowed
State Vs Tek Ram
Allahabad High Court · (1951) 21 AWR 312
Penal Code, 1860 (IPC) — Section 497, 498
High Courts27 Oct 1950Dismissed
Khumani Vs Saktey Lal
Allahabad High Court · AIR 1952 All 579 : (1951) 21 AWR 197
Transfer of Property Act, 1882 — Section 106, 111, 113, 114Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts27 Oct 1950Allowed
Ram Kishore Tandon Vs Shayaur Sundar Lal
Allahabad High Court · AIR 1951 All 155
Uttar Pradesh Debt Redemption Act, 1940 — Section 8, 9, 9(1), 9(2), 9(3)
High Courts27 Oct 1950Dismissed
Shankar Ojha and Another Vs Mt. Jotia
Allahabad High Court · AIR 1952 All 605
High Courts26 Oct 1950Dismissed
Ram Shankar Vs United Provinces and Others
Allahabad High Court · AIR 1952 All 173
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 44 Rule 1
High Courts26 Oct 1950Dismissed
Baijnath Singh and Another Vs Jagan Nath and Others
Allahabad High Court · AIR 1952 All 426
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 23
High Courts25 Oct 1950Disposed Off
Ghulam Abbas Vs Mt. Razia Begum and Others
Allahabad High Court · AIR 1951 All 86 : (1951) 21 AWR 39
Transfer of Property Act, 1882 — Section 54