High Courts07 May 1926
Amer Singh Vs Ram Saroop and Others
Allahabad High Court · 96 Ind. Cas. 664
Evidence Act, 1872 — Section 108
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 16 of 26
High Courts06 May 1926Dismissed
B. Bharat Indo and Others Vs Bachchan Lal and Another
Allahabad High Court · AIR 1926 All 692
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts05 May 1926Dismissed
Firm Sundar Lal Kapoor Chand Vs Firm Bawan Prasad Kamta Prasad
Allahabad High Court · 96 Ind. Cas. 694
High Courts05 May 1926Allowed
Kamta Prasad and Another Vs Ram Ratan Puri
Allahabad High Court · (1926) 05 AHC CK 0034
High Courts05 May 1926
Musammat Bhagwati Devi Vs Sanker Lal and Another
Allahabad High Court · 95 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts04 May 1926Dismissed
G.I.P. Railway Vs Mahadeo Ram Badridas
Allahabad High Court · AIR 1926 All 585
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 May 1926
G.I.P. Railway Vs Firm Mahadev Ram-Badri Das
Allahabad High Court · 96 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 80
High Courts03 May 1926Allowed
Mohamed Fida Husain Khan Vs Hazari Singh and Others
Allahabad High Court · 95 Ind. Cas. 717
High Courts03 May 1926
Pandit Ajodhia Nath Ojha Vs Bisheshar
Allahabad High Court · 95 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts30 Apr 1926Dismissed
Gosain and Others Vs Puran Singh and Others
Allahabad High Court · AIR 1926 All 542 : (1926) ILR (All) 588 : 95 Ind. Cas. 582
High Courts30 Apr 1926
Mool Chand and Ram Prasad Vs Municipal Board
Allahabad High Court · AIR 1926 All 517
High Courts29 Apr 1926Disposed Of
Bindraban alias Balmukund Vs G.I.P. Railway Company
Allahabad High Court · (1926) 04 AHC CK 0028
High Courts29 Apr 1926Dismissed
Jagannath Singh and Another Vs Gangoo Singh and Others
Allahabad High Court · AIR 1926 All 541 : 95 Ind. Cas. 626
High Courts29 Apr 1926Dismissed
Dungar and Others Vs Emperor
Allahabad High Court · (1926) 04 AHC CK 0016
High Courts28 Apr 1926Dismissed
Baldeo Saithwar Vs Bindeshri Prasad and Another
Allahabad High Court · AIR 1926 All 639 : 95 Ind. Cas. 844
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts28 Apr 1926Partly Allowed
Sita Ram and Others Vs Sheo Darshan and Another and Bishambhar Nath and Others
Allahabad High Court · 96 Ind. Cas. 197
High Courts28 Apr 1926
Lachmi Narain Das and Another Vs Hirdey Narain and Others
Allahabad High Court · (1926) 04 AHC CK 0014
High Courts27 Apr 1926Dismissed
Jado Singh and Others Vs Natthu Singh and Others
Allahabad High Court · (1926) 04 AHC CK 0034
High Courts27 Apr 1926
Tursi Ram and Others Vs Basdeo and Another
Allahabad High Court · (1926) 04 AHC CK 0025
High Courts27 Apr 1926
(Chaudhri) Baldeo Singh Vs King-Emperor
Allahabad High Court · AIR 1926 All 566
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182