High Courts27 Apr 1926
Partab and Others Vs Nehal Singh
Allahabad High Court · AIR 1926 All 676
Transfer of Property Act, 1882 — Section 45
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 17 of 26
High Courts27 Apr 1926
Bindeshri Prasad Rao and Another Vs Lalji Chand and Others
Allahabad High Court · (1926) 04 AHC CK 0008
High Courts27 Apr 1926Allowed
Muhammad Inamullah Khan Vs Aisha Bibi
Allahabad High Court · (1926) 04 AHC CK 0003
High Courts26 Apr 1926Disposed Of
Rafi-Ullah Khan and Others Vs Mt. Mumtaz Begum
Allahabad High Court · AIR 1927 All 609
High Courts26 Apr 1926Dismissed
Secretary of State Vs U.P. Glass Works of Chandausi
Allahabad High Court · (1926) 04 AHC CK 0020
High Courts26 Apr 1926
Debi Chand Vs Parbhu Lal and Others
Allahabad High Court · (1926) 04 AHC CK 0010
High Courts23 Apr 1926Dismissed
Balram Dikshit Vs King-Emperor
Allahabad High Court · AIR 1926 All 562 : 95 Ind. Cas. 765
Criminal Procedure Code, 1898 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 216
High Courts22 Apr 1926Dismissed
Gopal and Others Vs The Collector of Aligarh and Chunna and Another
Allahabad High Court · (1926) 04 AHC CK 0044
High Courts22 Apr 1926Dismissed
Gauri Shankar Misir Vs Kamla Prasad Misir and Others
Allahabad High Court · (1926) 04 AHC CK 0041
High Courts22 Apr 1926Dismissed
Tulshi Singh and Another Vs Sheosaran Rai and Others
Allahabad High Court · AIR 1926 All 678
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Apr 1926Dismissed
Gaure Shankar Misir Vs Kamla Prasad Misir and Others
Allahabad High Court · AIR 1926 All 645
High Courts22 Apr 1926Allowed
Badri Prasad Vs Chokhey Lal
Allahabad High Court · AIR 1926 All 406 : (1926) ILR (All) 510 : 95 Ind. Cas. 828
High Courts20 Apr 1926Dismissed
Baij Nath Vs Banwari Lal
Allahabad High Court · 95 Ind. Cas. 965
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts20 Apr 1926Dismissed
Tikam Singh and Others Vs Hargobind
Allahabad High Court · AIR 1926 All 574 : 95 Ind. Cas. 854
High Courts20 Apr 1926
Mahadeo Kasaudhan Vs Gaya Din Kasaudhan and Another
Allahabad High Court · 96 Ind. Cas. 184
High Courts19 Apr 1926Dismissed
Chaudhari Raghubans Narain Singh Vs Manphal Singh and Others
Allahabad High Court · 95 Ind. Cas. 382
High Courts19 Apr 1926Allowed
Ajudhia Prasad Vs Mathura Prasad
Allahabad High Court · (1926) 04 AHC CK 0035
High Courts16 Apr 1926Allowed
Kedar Nath Vs Har Govind
Allahabad High Court · AIR 1926 All 605 : 95 Ind. Cas. 913
Contract Act, 1872 — Section 73General Clauses Act, 1897 — Section 3(2)Limitation Act, 1963 — Section 24