High Courts17 May 1926Disposed Of
Mahabir Singh Vs Debi Charan Singh and Others
Allahabad High Court · (1926) 05 AHC CK 0042
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 15 of 26
High Courts17 May 1926Allowed
Bans Bahadur Rai and Others Vs Chaitra Kut Rai and Others
Allahabad High Court · (1926) 05 AHC CK 0039
High Courts14 May 1926Dismissed
Amin Chand Vs Yad Ram and Another
Allahabad High Court · AIR 1926 All 537(1)
High Courts14 May 1926Dismissed
Moti Shah Vs Ghandharp Singh
Allahabad High Court · (1926) 05 AHC CK 0035
High Courts14 May 1926
Kasumari Das Vs Makku and Others
Allahabad High Court · AIR 1927 All 227 : (1927) ILR (All) 1
Succession Certificate Act, 1889 — Section 4
High Courts14 May 1926Dismissed
Sheobaran Singh Vs Nirotam Singh and Others
Allahabad High Court · (1926) 05 AHC CK 0007
High Courts13 May 1926Dismissed
Lalta Prasad and Another Vs Rohilkhand and Kamaun Railway
Allahabad High Court · (1926) 05 AHC CK 0037
High Courts13 May 1926
Mahtab Singh Vs Hub Lal and Another
Allahabad High Court · (1926) 05 AHC CK 0016
High Courts12 May 1926Dismissed
Partab Singh and Others Vs Emperor
Allahabad High Court · AIR 1926 All 705
High Courts12 May 1926Allowed
Munshi Ram and Another Vs Deoraj and Another
Allahabad High Court · (1926) ILR (All) 622
Contract Act, 1872 — Section 83, 91
High Courts12 May 1926Disposed Of
Deo Raj and Another Vs Munshi Ram and Another
Allahabad High Court · AIR 1926 All 679
Contract Act, 1872 — Section 83
High Courts12 May 1926Dismissed
(Syed) Sibt Mohammad Vs Mohammad Hameed and Others
Allahabad High Court · (1926) 05 AHC CK 0015
High Courts12 May 1926Dismissed
Musammat Daulat Bibi and Others Vs B. Gajadhar Prasad Singh and Others
Allahabad High Court · (1926) 05 AHC CK 0005
High Courts12 May 1926
Deo Nandan Singh and Another Vs Har Shanker Prasad Shukul and Another
Allahabad High Court · 96 Ind. Cas. 172
High Courts11 May 1926Allowed
Kunwar Kalyan Vs Mehin Lal Kamdar and Others
Allahabad High Court · 96 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts11 May 1926
(Kunwar) Kalyan Vs Mehin Lal Kamdar and Others
Allahabad High Court · AIR 1926 All 729
High Courts11 May 1926
Rajendra Kisor Saran Singh Vs Dr. Ibrahim Husain and Others
Allahabad High Court · (1926) 05 AHC CK 0009
High Courts07 May 1926Allowed
Mt. Qudrat-Un-Nissa Bibi Vs Abdul Rashid and Another
Allahabad High Court · (1926) 05 AHC CK 0059
High Courts07 May 1926Dismissed
Salimuddin Vs Saiduddin and Others
Allahabad High Court · AIR 1926 All 674