High Courts25 May 1926Allowed
Bijai Inder Singh Vs Charan Singh
Allahabad High Court · AIR 1926 All 640 : (1926) ILR (All) 482
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 28
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 14 of 26
High Courts25 May 1926Dismissed
Munni Lal Vs Mt. Shyama Sonarin and Others
Allahabad High Court · AIR 1926 All 656 : (1926) ILR (All) 670 : 97 Ind. Cas. 347
High Courts25 May 1926
Tejo Bibi Vs Sri Thakur Murlidhar Raj Rajeshwari and Others
Allahabad High Court · AIR 1927 All 23 : (1926) ILR (All) 671
High Courts21 May 1926Dismissed
G.I.P. Railway Company Vs Mt. Janki Bai and Others
Allahabad High Court · AIR 1926 All 703
Fatal Accidents Act, 1855 — Section 1
High Courts21 May 1926Dismissed
Sajjad Husain Vs Qurban Ali Beg
Allahabad High Court · (1926) 05 AHC CK 0046
High Courts21 May 1926
Mahmud-Un-Nissa and Others Vs Barkat-Ullah and Others
Allahabad High Court · (1926) 05 AHC CK 0028
High Courts21 May 1926
The G.I.P. Railway Company Vs Musammat Nannhi Bai and Another
Allahabad High Court · 96 Ind. Cas. 278
Fatal Accidents Act, 1855 — Section 1
High Courts20 May 1926Allowed
Partap and Others Vs Ram Sewak and Others
Allahabad High Court · 96 Ind. Cas. 304
High Courts20 May 1926Allowed
Puran Dass Vs Duli Chand and Others
Allahabad High Court · (1926) 05 AHC CK 0057
High Courts19 May 1926Allowed
Nazir Khan Vs Ganesh
Allahabad High Court · AIR 1926 All 687
Criminal Procedure Code, 1898 (CrPC) — Section 491Guardians and Wards Act, 1890 — Section 7
High Courts19 May 1926
Bindeshri and Others Vs King-Emperor
Allahabad High Court · (1926) 05 AHC CK 0021
High Courts18 May 1926Dismissed
Mahadeo Singh Vs Emperor
Allahabad High Court · AIR 1926 All 704
Penal Code, 1860 (IPC) — Section 426
High Courts18 May 1926Dismissed
Thakur Das Manrakkhan Lal Vs E.I. Railway Co.
Allahabad High Court · (1926) 05 AHC CK 0061
High Courts18 May 1926Dismissed
Moti Chand and Others Vs Kunwur Kalikanand Singh
Allahabad High Court · (1926) 05 AHC CK 0060
High Courts18 May 1926Dismissed
Binda Vs Mangala and Others
Allahabad High Court · AIR 1926 All 673 : (1926) ILR (All) 661
High Courts18 May 1926
Baijnath and Another Vs Sri Bhagwan and Others
Allahabad High Court · (1926) 05 AHC CK 0026
High Courts18 May 1926Dismissed
Firm Thakur Dass Manrakkhan Lal Vs E.I. Railway Co.
Allahabad High Court · (1926) 05 AHC CK 0013
High Courts17 May 1926Disposed Of
Deoki Rai Vs Harakh Narain Lal
Allahabad High Court · (1926) 05 AHC CK 0067
High Courts17 May 1926Dismissed
Mt. Ram Kali Vs Mt. Gopal Dei
Allahabad High Court · AIR 1926 All 557 : (1926) ILR (All) 648