High Courts07 Jun 1926
The Swadeshi Mills Co. Vs Juggi Lal, Kamlapat Cotton Spinning and Weaving Mills Co., Ltd.
Allahabad High Court · AIR 1927 All 81 : (1927) ILR (All) 92
Evidence Act, 1872 — Section 45
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 12 of 26
High Courts07 Jun 1926
Sardar Singh and Others Vs Mt. Bal Kuer and Others
Allahabad High Court · AIR 1927 All 145
Evidence Act, 1872 — Section 114(d)
High Courts04 Jun 1926Disposed Of
Ram Prasad and Others Vs Fateh Singh
Allahabad High Court · AIR 1926 All 747
High Courts04 Jun 1926Allowed
Jaunpur Sugar Factory Ltd. Vs Upper India Rice Mills Ltd.
Allahabad High Court · AIR 1927 All 173
Limitation Act, 1963 — Section 6
High Courts04 Jun 1926
Ram Sundar Tiwari and Another Vs Ram Khelawan Tiwari and Others
Allahabad High Court · (1926) 06 AHC CK 0008
High Courts03 Jun 1926Dismissed
Sheikh Usman and Others Vs Mohammad Shafi Khan
Allahabad High Court · (1926) 06 AHC CK 0026
High Courts03 Jun 1926
Dwarka Singh Vs Anrup Singh and Others
Allahabad High Court · (1926) 06 AHC CK 0006
High Courts03 Jun 1926
Balwant Singh and Another Vs Sarabjit and Others
Allahabad High Court · (1926) 06 AHC CK 0005
High Courts03 Jun 1926
Mohammad Abbas Ali Khan and Others Vs Chotey Lal
Allahabad High Court · AIR 1927 All 28 : (1927) ILR (All) 162 : 97 Ind. Cas. 594
Transfer of Property Act, 1882 — Section 89
High Courts03 Jun 1926Dismissed
Kuar Chandar Shekhar Bux Singh Vs Musammat Bhagwati Devi and Others
Allahabad High Court · (1926) 06 AHC CK 0002
High Courts02 Jun 1926Allowed
Bindraban Vs G.I.P. Ry. Co.
Allahabad High Court · (1926) 06 AHC CK 0020
High Courts02 Jun 1926Dismissed
Firm Manik Chand Tota Ram Vs E.I. Railway and Another
Allahabad High Court · AIR 1926 All 724
High Courts02 Jun 1926
Tasadduq Husain Vs Chaturbhuj
Allahabad High Court · AIR 1927 All 63 : 97 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Jun 1926Allowed
Raja Rai and Others Vs Ram Autar Rai and Another and Timal and Others
Allahabad High Court · 96 Ind. Cas. 783
High Courts01 Jun 1926Dismissed
Tawassul Hussain Vs Abrar Hussain and Others
Allahabad High Court · AIR 1927 All 225 : (1927) ILR (All) 3
High Courts01 Jun 1926Dismissed
Saktu Mal Vs Har Prasad and Others
Allahabad High Court · 97 Ind. Cas. 416
Partition Act, 1893 — Section 4
High Courts01 Jun 1926Disposed Of
Mt. Mohammadi Bibi Vs Kashi Upadhya and Others
Allahabad High Court · AIR 1926 All 725(1)
General Clauses Act, 1897 — Section 6Transfer of Property Act, 1882 — Section 59, 91
High Courts01 Jun 1926Dismissed
Gundi Lal Vs Basdeo and Others
Allahabad High Court · (1926) 06 AHC CK 0025
High Courts31 May 1926Dismissed
Jagannath Vs Gauri Shankar and Others
Allahabad High Court · AIR 1926 All 670
Transfer of Property Act, 1882 — Section 58
High Courts31 May 1926
Hadi Husain and Others Vs Nasir Uddin Haider and Another
Allahabad High Court · (1926) 05 AHC CK 0025