High Courts25 Jun 1926Allowed
Mubarak Husain Vs Mohammad Ishaq and Another
Allahabad High Court · (1926) 06 AHC CK 0040
COURT ARCHIVE
Allahabad High Court judgments, 1926
503 judgments · page 11 of 26
High Courts25 Jun 1926
Mahadeo Pandey and Others Vs Somnath Pandey and Another
Allahabad High Court · (1926) 06 AHC CK 0017
High Courts25 Jun 1926
Mahadeo Pandey and Others Vs Sobha Nath Pandey and Another
Allahabad High Court · (1926) ILR (All) 828 : 97 Ind. Cas. 277
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2
High Courts18 Jun 1926Disposed Of
Skippers and Co. Vs E.V. David and Others
Allahabad High Court · (1926) 06 AHC CK 0041
High Courts18 Jun 1926Allowed
Phalram Vs Aiyub Khan and Another
Allahabad High Court · AIR 1927 All 55 : (1927) ILR (All) 52
Contract Act, 1872 — Section 68
High Courts17 Jun 1926Dismissed
Allah Bakhsh Vs Karim Bakhsh
Allahabad High Court · AIR 1927 All 95 : (1926) ILR (All) 818
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts15 Jun 1926Disposed Of
Sita Ram and Others Vs King-Emperor
Allahabad High Court · AIR 1927 All 52
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts15 Jun 1926Allowed
Sheo Prasad Vs Balwant Singh and Others
Allahabad High Court · (1926) 06 AHC CK 0042
High Courts15 Jun 1926Dismissed
Jugal Kishore and Others Vs Khuda Bux and Others
Allahabad High Court · AIR 1927 All 96
High Courts15 Jun 1926Disposed Of
Ram Sahai Singh Vs Debi Din
Allahabad High Court · (1926) 06 AHC CK 0030
High Courts15 Jun 1926
Laiq Singh Vs Jagdish Singh and Another
Allahabad High Court · AIR 1927 All 62 : (1926) ILR (All) 815
High Courts14 Jun 1926Dismissed
Dwarka Singh and Others Vs Sheo Shankar Singh and Others
Allahabad High Court · (1926) 06 AHC CK 0050
High Courts14 Jun 1926Dismissed
Nihal and Others Vs King-Emperor
Allahabad High Court · (1926) 06 AHC CK 0022
High Courts09 Jun 1926Disposed Of
Lalta Prashad Vs Jagdish Narain and Others
Allahabad High Court · (1926) 06 AHC CK 0048
High Courts09 Jun 1926Dismissed
Faqir Julaha Vs King-Emperor
Allahabad High Court · AIR 1926 All 711
Penal Code, 1860 (IPC) — Section 500
High Courts09 Jun 1926
Mt. Nawasi Begam and Another Vs Mt. Dilfaroz Begam
Allahabad High Court · AIR 1927 All 39 : (1926) ILR (All) 803
High Courts09 Jun 1926Dismissed
Sukhnandan Lal Vs King-Emperor
Allahabad High Court · AIR 1926 All 719
High Courts09 Jun 1926
Hashmat Hussain and Others Vs Siddiq Hasan and Others
Allahabad High Court · AIR 1927 All 128
Civil Procedure Code, 1908 (CPC) — Section 11(6)