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Allahabad High Court judgments, 1926

503 judgments · page 18 of 26

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High Courts13 Apr 1926Dismissed

Panna Lal and Others Vs Roshan Lal

Allahabad High Court · AIR 1927 All 109

Uttar Pradesh Land Revenue Act, 1901 — Section 36
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High Courts13 Apr 1926

Lala Johari Mal and Others Vs Chandra Sen and Another

Allahabad High Court · 95 Ind. Cas. 798

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
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High Courts08 Apr 1926Disposed Of

Raja Ram Vs Chhadammi Lal and Another

Allahabad High Court · (1926) 04 AHC CK 0030

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High Courts08 Apr 1926

Prem Behari Lal Vs S.B. Billimoria and Co.

Allahabad High Court · AIR 1926 All 524 : (1926) ILR (All) 503 : 95 Ind. Cas. 570

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High Courts08 Apr 1926

Maharaj Mathura Prasad Vs Kodari

Allahabad High Court · 95 Ind. Cas. 558

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
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High Courts08 Apr 1926

Babu Ram Vs Badri Das and Another

Allahabad High Court · (1926) 04 AHC CK 0001

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High Courts07 Apr 1926Disposed Of

Mohamed Sher Khan and Others Vs Chamman Khan and Another

Allahabad High Court · (1926) 04 AHC CK 0015

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High Courts07 Apr 1926

Nand Kishore Vs Badan Singh

Allahabad High Court · AIR 1926 All 575 : (1926) ILR (All) 568 : 95 Ind. Cas. 578

Civil Procedure Code, 1908 (CPC) — Section 70(1)
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High Courts06 Apr 1926Dismissed

Baldeo Sahai and Another Vs B.B. and C.I. Railway and Another

Allahabad High Court · (1926) 04 AHC CK 0024

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High Courts06 Apr 1926Dismissed

Municipal Board of Benares Vs Behari Lal and Brothers

Allahabad High Court · AIR 1926 All 538 : (1926) ILR (All) 560 : 95 Ind. Cas. 1030

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High Courts02 Apr 1926Dismissed

Gopal and Others Vs Collector of Aligarh and Others

Allahabad High Court · (1926) 04 AHC CK 0043

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High Courts01 Apr 1926Dismissed

Chhote Lal Vs Bansidhar and Another

Allahabad High Court · AIR 1926 All 653 : 95 Ind. Cas. 998

Transfer of Property Act, 1882 — Section 101, 74
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High Courts01 Apr 1926Dismissed

Basawan Dube Vs Anpurna Kunwar

Allahabad High Court · AIR 1926 All 509 : 95 Ind. Cas. 46

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High Courts01 Apr 1926

Kanhaiya Lal Chaube Vs Jangi

Allahabad High Court · AIR 1926 All 527

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High Courts30 Mar 1926Dismissed

Gokul Kalwar Vs Chandar Sekhar and Others

Allahabad High Court · (1926) 03 AHC CK 0065

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High Courts28 Mar 1926Dismissed

Bhagwat Das and Others Vs Chhedi Koeri and Another

Allahabad High Court · (1926) 03 AHC CK 0034

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High Courts26 Mar 1926Disposed Off

Emperor Vs Barhma Singh

Allahabad High Court · 97 Ind. Cas. 361

Criminal Procedure Code, 1898 (CrPC) — Section 341
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High Courts26 Mar 1926Disposed Of

Ram Sughar Rai and Another Vs Dharam Raj Singh and Others

Allahabad High Court · AIR 1926 All 555 : 95 Ind. Cas. 959

Limitation Act, 1963 — Section 5
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High Courts26 Mar 1926Disposed Of

Ram Autar Chaudhuri and Others Vs Kashi Chaudhuri and Others

Allahabad High Court · AIR 1926 All 544 : 95 Ind. Cas. 48

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High Courts26 Mar 1926Disposed Of

Babuna Koer and Another Vs Bechchu Tewari and Others

Allahabad High Court · AIR 1926 All 531

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