High Courts01 Feb 1913
Imam Baksh Vs Musammat Anwari Begam and Others
Allahabad High Court · 18 Ind. Cas. 718
COURT ARCHIVE
Allahabad High Court judgments, 1913
221 judgments · page 9 of 12
High Courts31 Jan 1913Allowed
Dina Nath and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 665
Companies Act, 1832 — Section 74Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts31 Jan 1913Allowed
Emperor Vs Dina Nath and Another
Allahabad High Court · (1913) ILR (All) 173
High Courts30 Jan 1913Dismissed
Bakht Bahadur and Others Vs Kishun Narain and Others
Allahabad High Court · 18 Ind. Cas. 543
High Courts30 Jan 1913Dismissed
Prohit Basant Lal and Another Vs Nurul Hasan
Allahabad High Court · 18 Ind. Cas. 530
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts30 Jan 1913Allowed
Shanker and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 676
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 1913
Ganga Sahai Vs Kanhaiya Lal and Others
Allahabad High Court · 18 Ind. Cas. 811
High Courts25 Jan 1913Dismissed
Ram Ratan Lal Vs Abdul Wahid Khan and Another
Allahabad High Court · 18 Ind. Cas. 503
High Courts24 Jan 1913Dismissed
Musai Lal Vs Kashi Prasad and Others
Allahabad High Court · 18 Ind. Cas. 893
Penal Code, 1860 (IPC) — Section 422
High Courts24 Jan 1913Disposed Of
Tara Chand and Others Vs Bachnun Singh and Others
Allahabad High Court · 18 Ind. Cas. 492
Registration Act, 1908 — Section 3Transfer of Property Act, 1882 — Section 52
High Courts23 Jan 1913Dismissed
Babu Parshad Vs Muda Mal
Allahabad High Court · 18 Ind. Cas. 331
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts23 Jan 1913Dismissed
Kali Charan Vs Durga Kunwar and Others
Allahabad High Court · (1913) ILR (All) 168
High Courts23 Jan 1913Dismissed
Musammat Durga Kuar and Others Vs Kali Charan
Allahabad High Court · 18 Ind. Cas. 521
High Courts22 Jan 1913Dismissed
Jai Singh Prashad Vs Suraja Singh and Others
Allahabad High Court · 18 Ind. Cas. 517
Limitation Act, 1963 — Section 31
High Courts22 Jan 1913Allowed
Tajammul Husain Khan Vs Muhammad Husain Khan
Allahabad High Court · 35 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts22 Jan 1913Dismissed
Jai Singh Prasad Vs Surja Singh and Others
Allahabad High Court · (1913) ILR (All) 167
High Courts21 Jan 1913Dismissed
Ghulam and Others Vs Himayat Ullah
Allahabad High Court · 18 Ind. Cas. 326
Transfer of Property Act, 1882 — Section 93
High Courts21 Jan 1913Dismissed
Collector of Mirzapur Vs Bhagwan Prasad and Others
Allahabad High Court · (1913) ILR (All) 164
High Courts21 Jan 1913Allowed
Shankar Lal Vs Gulab Chand and Others
Allahabad High Court · (1913) ILR (All) 163