High Courts10 Jan 1913
Bachchan Lal and Others Vs Banarsi Das and Others
Allahabad High Court · (1913) ILR (All) 238
COURT ARCHIVE
Allahabad High Court judgments, 1913
221 judgments · page 11 of 12
High Courts09 Jan 1913Dismissed
Kalyan Mal Vs Samad and Others
Allahabad High Court · 18 Ind. Cas. 244
North Western Provinces Tenancy Act, 1901 — Section 58
High Courts09 Jan 1913Dismissed
Abdul Hamid Khan Vs Babu Lal and Others
Allahabad High Court · (1913) ILR (All) 156 : 18 Ind. Cas. 282
High Courts09 Jan 1913Dismissed
Kalyan Mal Vs Samand and Others
Allahabad High Court · AIR 1914 All 375 : (1913) ILR (All) 157
High Courts08 Jan 1913Allowed
Emperor Vs Tulsi Ram and Others
Allahabad High Court · (1913) ILR (All) 154
High Courts08 Jan 1913Dismissed
Shami Nath Sahi and Others Vs Lalji Chaube and Others
Allahabad High Court · 18 Ind. Cas. 251
Majority Act, 1875 — Section 3
High Courts08 Jan 1913
Tulsi Ram and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 679
Penal Code, 1860 (IPC) — Section 147, 325
High Courts07 Jan 1913Disposed Of
Basant Lal Vs Chhidammi Lal and Another
Allahabad High Court · (1913) ILR (All) 149
High Courts07 Jan 1913Dismissed
Rama and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 682
Penal Code, 1860 (IPC) — Section 188
High Courts07 Jan 1913Allowed
Narain Das and Another Vs Prohit Basant Lal and Another
Allahabad High Court · 18 Ind. Cas. 449
Contract Act, 1872 — Section 73
High Courts07 Jan 1913
Basant Lal Vs Chidammi Lal and Another
Allahabad High Court · 18 Ind. Cas. 698
High Courts04 Jan 1913Dismissed
Chhedi Vs Mohammad Ali
Allahabad High Court · 18 Ind. Cas. 885
Penal Code, 1860 (IPC) — Section 420
High Courts04 Jan 1913Dismissed
Prag Narain and Others Vs Kadir Baksh and Others
Allahabad High Court · 18 Ind. Cas. 728
Transfer of Property Act, 1882 — Section 111
High Courts04 Jan 1913Dismissed
Prag Narain and Others Vs Kadir Bakhsh and Others
Allahabad High Court · (1913) ILR (All) 145
High Courts03 Jan 1913Allowed
Musammat Narain Dei Vs Musammat Durga Dei and Another
Allahabad High Court · 18 Ind. Cas. 246
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts03 Jan 1913Allowed
Narain Dei Vs Durga Dei and Another
Allahabad High Court · (1913) ILR (All) 138
High Courts02 Jan 1913Dismissed
Emperor Vs Rama and Others
Allahabad High Court · (1913) ILR (All) 136
High Courts02 Jan 1913
Sukhbir Singh Vs Nihal Singh and Others
Allahabad High Court · 18 Ind. Cas. 232