High Courts21 Jan 1913Dismissed
The Collector of Mirzapur Court of Wards Estate of B. Beni Madho Das Vs Bhagwan Prashad and Others
Allahabad High Court · 18 Ind. Cas. 311
Transfer of Property Act, 1882 — Section 100, 59
COURT ARCHIVE
Allahabad High Court judgments, 1913
221 judgments · page 10 of 12
High Courts21 Jan 1913
Pearey Lall Vs Kokla Kunwar and Another
Allahabad High Court · 18 Ind. Cas. 766
High Courts21 Jan 1913Allowed
Gulab Chand Vs Shankar Lal and Others
Allahabad High Court · 18 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Jan 1913
Baldeo Prasad Vs Pragdas and Others
Allahabad High Court · 18 Ind. Cas. 533
Registration Act, 1908 — Section 48
High Courts18 Jan 1913
Lachmi Bai and Another Vs Bankey Lal and Others
Allahabad High Court · 18 Ind. Cas. 463
High Courts17 Jan 1913Allowed
Sheo Bharose and Others Vs Pandohi Ahir and Others
Allahabad High Court · 18 Ind. Cas. 220
North Western Provinces Tenancy Act, 1901 — Section 177
High Courts17 Jan 1913Dismissed
Sripat Mal Vs Harduar Mal and Others
Allahabad High Court · 18 Ind. Cas. 490
High Courts17 Jan 1913
Musammat Abadi Bibi Vs Sheikh Ilahi Bakhsh
Allahabad High Court · 18 Ind. Cas. 336
High Courts17 Jan 1913
Natwar and Others Vs Alkhu and Another
Allahabad High Court · 18 Ind. Cas. 752
High Courts17 Jan 1913Dismissed
Ganga Prashad Vs Kunwar Dig Bijai Singh and Another
Allahabad High Court · 18 Ind. Cas. 288
High Courts16 Jan 1913Dismissed
Behari Vs Shib Sahai and Another
Allahabad High Court · 18 Ind. Cas. 324
Evidence Act, 1872 — Section 92
High Courts16 Jan 1913
Bandey Ali Vs Mohammad Ibrahim and Others
Allahabad High Court · 18 Ind. Cas. 769
High Courts15 Jan 1913Dismissed
Jamilunnissa and Others Vs Pitambar Das and Another
Allahabad High Court · 18 Ind. Cas. 704
High Courts15 Jan 1913Dismissed
Radhe Lal Vs Munnoo
Allahabad High Court · 18 Ind. Cas. 280
Penal Code, 1860 (IPC) — Section 323, 355
High Courts10 Jan 1913Allowed
Bhartendu and Others Vs Yaqub Husain and Others
Allahabad High Court · 18 Ind. Cas. 701
High Courts10 Jan 1913Allowed
Bharat Indu and Others Vs Yakub Hasan and Another
Allahabad High Court · (1913) ILR (All) 159
High Courts10 Jan 1913
Bachchan Lal and Others Vs Banarsi Das
Allahabad High Court · 18 Ind. Cas. 763
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16