High Courts15 Feb 1913Disposed Of
Ganeshi Lal and Others Vs Charan Singh and Others
Allahabad High Court · (1913) ILR (All) 247
COURT ARCHIVE
Allahabad High Court judgments, 1913
221 judgments · page 8 of 12
High Courts14 Feb 1913Disposed Of
Haji Muhammad Karimullah Khan Vs Jhaman Singh and Others
Allahabad High Court · 18 Ind. Cas. 734
North Western Provinces Rent Act, 1881 — Section 30Oudh Rent Act, 1886 — Section 107B(b)
High Courts14 Feb 1913Dismissed
Hadi Hasan Khan Vs Pati Ram
Allahabad High Court · (1913) ILR (All) 200
High Courts13 Feb 1913Dismissed
Ali Muhammad and Others Vs Ram Chandra and Others Ali Muhammad and Others Vs Kamaruddin Beg
Allahabad High Court · (1913) ILR (All) 197
High Courts13 Feb 1913
Ram Chandar and Others Vs Khwaja Ali Muhammad and Others
Allahabad High Court · 18 Ind. Cas. 797
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Feb 1913Dismissed
Makhdum Bakhsh and Others Vs Bihari Lal and Others Makhdum Bakhsh and Others Vs Alim-Ullah Khan and Others
Allahabad High Court · (1913) ILR (All) 194
High Courts12 Feb 1913Dismissed
Mohan Lal Vs Jagan Nath and Another
Allahabad High Court · (1913) ILR (All) 243
High Courts12 Feb 1913
Behari Lal and Others Vs Makhdum Bakhsh and Others
Allahabad High Court · 18 Ind. Cas. 744
Evidence Act, 1872 — Section 21
High Courts10 Feb 1913
Rajmangal Sahu and Another Vs F. Mackinon
Allahabad High Court · 18 Ind. Cas. 875
High Courts08 Feb 1913Dismissed
Behari Lal Vs Daud Husain and Others
Allahabad High Court · 18 Ind. Cas. 721
High Courts08 Feb 1913Dismissed
Bihari Lal Vs Daud Husain and Others
Allahabad High Court · (1913) ILR (All) 240
High Courts07 Feb 1913Dismissed
Shida Ali Vs Phullo and Another
Allahabad High Court · (1913) ILR (All) 185
High Courts07 Feb 1913Dismissed
Udai Bhan Pargas Vs Anant Das
Allahabad High Court · (1913) ILR (All) 187
High Courts07 Feb 1913Dismissed
Jwala Prasad and Others Vs Kunwar Sen and Others
Allahabad High Court · (1913) ILR (All) 190
High Courts04 Feb 1913Dismissed
Badri Narayan Vs Kunj Behari Lal
Allahabad High Court · 18 Ind. Cas. 731
Limitation Act, 1963 — Section 20(1)
High Courts04 Feb 1913Dismissed
Kunj Bihari Lal Vs Badri Narain
Allahabad High Court · (1913) ILR (All) 178
High Courts04 Feb 1913
Chaini Ram and Another Vs Hannu and Others
Allahabad High Court · 18 Ind. Cas. 729
Provincial Insolvency Act, 1920 — Section 14, 6
High Courts03 Feb 1913Dismissed
G.J. Bower Vs Imperial Bank Limited
Allahabad High Court · (1913) ILR (All) 177