High Courts26 Feb 1913Dismissed
Gajdhar Sahai Vs Indarjit and Others and Dhanat Rai and Others
Allahabad High Court · (1913) ILR (All) 270
COURT ARCHIVE
Allahabad High Court judgments, 1913
221 judgments · page 7 of 12
High Courts25 Feb 1913Dismissed
Chiranji Lal Vs Kasturi and Others
Allahabad High Court · (1913) ILR (All) 265
High Courts25 Feb 1913
Musammat Kasturi and Others Vs Chiranji Lal
Allahabad High Court · 18 Ind. Cas. 927
High Courts22 Feb 1913Disposed Of
Jairaj Mal Vs Radha Kishan and Others
Allahabad High Court · (1913) ILR (All) 257
High Courts20 Feb 1913Dismissed
Lal Muhammad Vs Musammat Shakuran and Others
Allahabad High Court · 18 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 33
High Courts20 Feb 1913Disposed Of
Badri Prasad and Another Vs Abdul Karim and Others
Allahabad High Court · (1913) ILR (All) 254
High Courts18 Feb 1913Allowed
Parsotam Das and Others Vs Raja Patesri Partap Narayan Singh and Others
Allahabad High Court · 18 Ind. Cas. 923
Registration Act, 1877 — Section 21
High Courts18 Feb 1913Allowed
Parsotam Das and Others Vs Patesri Partab Narain Singh and Others
Allahabad High Court · (1913) ILR (All) 250
High Courts18 Feb 1913Dismissed
Hira Prasad Pandey Vs Kashi Prasad and Others
Allahabad High Court · 18 Ind. Cas. 897
High Courts18 Feb 1913Allowed
Dalip Singh and Others Vs Kundan Lal and Others
Allahabad High Court · 18 Ind. Cas. 726
High Courts18 Feb 1913
Kundan Lal Vs Dalip Singh and Others Kundan Lal Vs Bakhtawar Singh and Others
Allahabad High Court · (1913) ILR (All) 207
High Courts17 Feb 1913Dismissed
Ram Chandra Naik Kalia Vs Abdul Hakim and Others
Allahabad High Court · (1913) ILR (All) 204
High Courts17 Feb 1913Dismissed
Jadunath Rai and Another Vs Gobardhan Sahi and Another and Nanhu Sahi and Others
Allahabad High Court · (1913) ILR (All) 202
High Courts17 Feb 1913
Sri Ram and Others Vs Ram Lal and Others
Allahabad High Court · 18 Ind. Cas. 878
Evidence Act, 1872 — Section 65(b)
High Courts15 Feb 1913Dismissed
Sher Singh Vs Durgpal and Another
Allahabad High Court · 18 Ind. Cas. 724