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Allahabad High Court judgments, 1913

221 judgments · page 6 of 12

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High Courts13 Mar 1913Dismissed

Babu Lal Vs Phaggu Mal

Allahabad High Court · (1913) ILR (All) 325

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High Courts12 Mar 1913Allowed

Durga Kunwar Vs Matu Mal and Others

Allahabad High Court · (1913) ILR (All) 311

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High Courts11 Mar 1913Dismissed

Raghunandan Prasad Vs Sheo Prasad

Allahabad High Court · (1913) ILR (All) 308

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High Courts11 Mar 1913Dismissed

Jamna Prasad Raut Vs Raghunath Prasad and Others

Allahabad High Court · (1913) ILR (All) 307

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High Courts10 Mar 1913

Sheo Chaudhri and Others Vs Sadho Das

Allahabad High Court · 18 Ind. Cas. 948

Transfer of Property Act, 1882 — Section 41
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High Courts10 Mar 1913

Sahib Dyal Singh and Others Vs Musammat Auliyai Bibi and Others

Allahabad High Court · 18 Ind. Cas. 1004

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High Courts06 Mar 1913Dismissed

Soni Ram Vs Kanhaiya Lal

Allahabad High Court · (1913) ILR (All) 227

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High Courts04 Mar 1913Allowed

Sri Mahant Bramha Khushal Vs Sumera

Allahabad High Court · 18 Ind. Cas. 957

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High Courts04 Mar 1913Allowed

Sumera Vs Birham Khushal

Allahabad High Court · (1913) ILR (All) 299

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High Courts04 Mar 1913Allowed

Anrut Rai and Others Vs Jaleshar Rai and Others

Allahabad High Court · (1913) ILR (All) 302

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High Courts04 Mar 1913

Jaleshwar Rai and Others Vs Anrut Rai and Others

Allahabad High Court · 18 Ind. Cas. 904

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High Courts04 Mar 1913

Yusuf Ali Beg Vs Ayub Beg

Allahabad High Court · 18 Ind. Cas. 920

Evidence Act, 1872 — Section 108, 2
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High Courts03 Mar 1913Dismissed

Lajja Ram and Another Vs Gur Bakhsh and Others

Allahabad High Court · 18 Ind. Cas. 945

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High Courts03 Mar 1913Allowed

Abdul Ghafur Vs Ghulam Husain and Another

Allahabad High Court · (1913) ILR (All) 296

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High Courts03 Mar 1913

M.J. Powell Vs A.E. Hart

Allahabad High Court · 18 Ind. Cas. 925

Penal Code, 1860 (IPC) — Section 193, 418
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High Courts01 Mar 1913Allowed

Bhagwan Das and Another Vs Muhammad Yahia

Allahabad High Court · 18 Ind. Cas. 928

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High Courts01 Mar 1913Allowed

Muhammad Yahia Vs Bhagwan Das and Another

Allahabad High Court · (1913) ILR (All) 292

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High Courts27 Feb 1913Dismissed

Dhanpal Singh Vs Budh Singh and Another

Allahabad High Court · (1913) ILR (All) 271

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High Courts26 Feb 1913Allowed

Manohar Lal and Others Vs Diwan Singh and Others

Allahabad High Court · 18 Ind. Cas. 922

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1
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High Courts26 Feb 1913Dismissed

Girdhari Lal Vs Kallo Mistri

Allahabad High Court · AIR 1914 All 49(2) : 18 Ind. Cas. 916

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