High Courts17 Jun 1913Disposed Of
Alam Singh Vs Gokul Singh and Others
Allahabad High Court · (1913) ILR (All) 484
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 1913
221 judgments · page 4 of 12
High Courts16 Jun 1913Dismissed
Ram Raj Vs Brij Nath and Others
Allahabad High Court · (1913) ILR (All) 470
High Courts05 Jun 1913Disposed Of
Nirma Vs Abdul Aziz Khan and Others
Allahabad High Court · (1913) ILR (All) 466
High Courts05 Jun 1913Disposed Of
Randhir Singh Vs Bhagwan Das
Allahabad High Court · (1913) ILR (All) 541
High Courts31 May 1913Dismissed
Karna Vs Shiva Prakash and Dharamjit
Allahabad High Court · (1913) ILR (All) 464
High Courts27 May 1913Allowed
Baijnath Vs Amolak Chand Baijnath Vs Bholanath
Allahabad High Court · (1913) ILR (All) 455
High Courts27 May 1913Allowed
Muhammad Abdul Majid Khan Vs Ahmad Said Khan and Others
Allahabad High Court · (1913) ILR (All) 459
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 May 1913
Khunni Lal Vs Raghunandan Prasad
Allahabad High Court · (1913) ILR (All) 450
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts24 May 1913Allowed
Miss Eva Mountstephens Vs Mr. Hunter Garnett Orme
Allahabad High Court · (1913) ILR (All) 448
Probate and Administration Act, 1881 — Section 86
High Courts23 May 1913Dismissed
Ram Dasi Vs Ram Kubur Pande and Others
Allahabad High Court · (1913) ILR (All) 428
High Courts23 May 1913Dismissed
Bhagwant Singh Vs Bholi Singh
Allahabad High Court · (1913) ILR (All) 432
High Courts21 May 1913Dismissed
Mathura Das and Others Vs Megh Raj and Another Mathura Das and Others Vs Shib Singh and Others
Allahabad High Court · (1913) ILR (All) 437
Limitation Act, 1963 — Section 19
High Courts19 May 1913
Mahendra Gopal Mukerji Vs Lachman Prasad and Another
Allahabad High Court · (1913) ILR (All) 538
Companies Act, 1956 — Section 169
High Courts16 May 1913Dismissed
Ganeshi Lal Vs Sanwal Singh
Allahabad High Court · (1912) ILR (All) 441
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Limitation Act, 1963 — Section 31
High Courts15 May 1913Dismissed
Kundan Lal and Another Vs Wahid-Un-Nissa and Others
Allahabad High Court · (1913) ILR (All) 427
High Courts15 May 1913Allowed
Lachmi Narain alias Munnuji Vs Ram Charan Das and Others
Allahabad High Court · (1913) ILR (All) 425
High Courts13 May 1913Disposed Of
Sidheswari Prasad Narain Singh and Another Vs Goshain Mayanand and Others
Allahabad High Court · (1913) 05 AHC CK 0017
High Courts09 May 1913Dismissed
Sona Dei and Another Vs Fakir Chand and Others
Allahabad High Court · (1913) ILR (All) 412
High Courts09 May 1913
Sri Kishan Lal Vs Kashmiro and Others
Allahabad High Court · (1913) ILR (All) 445
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts07 May 1913Dismissed
Thakur Prasad Vs Panno Lal and Others
Allahabad High Court · (1913) ILR (All) 410