High Courts31 Jul 1913Dismissed
Balgobind and Another Vs Bhaggu Mal
Allahabad High Court · (1913) ILR (All) 558
Evidence Act, 1872 — Section 92, 92(1)
COURT ARCHIVE
Allahabad High Court judgments, 1913
221 judgments · page 3 of 12
High Courts29 Jul 1913Disposed Of
Mannu Lal and Another Vs Makhan Das Mannu Lal and Another Vs Kallu Das
Allahabad High Court · (1913) ILR (All) 556
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts29 Jul 1913Allowed
Har Dayal Vs Narain Das and Rup Narain
Allahabad High Court · (1913) ILR (All) 571
Transfer of Property Act, 1882 — Section 90
High Courts28 Jul 1913Disposed Of
Wahid Ali Khan Vs Tori Ram
Allahabad High Court · (1913) ILR (All) 551
High Courts22 Jul 1913Dismissed
Sri Ram Vs Mumtaz Ahmad and Another and Bhawani Singh and Others
Allahabad High Court · (1913) ILR (All) 524
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts21 Jul 1913Dismissed
Haribans Rai and Others Vs Sri Niwas Naik
Allahabad High Court · (1913) ILR (All) 518
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts21 Jul 1913Disposed Of
Udit Tiwari Vs Bihari Pande
Allahabad High Court · (1913) ILR (All) 521
High Courts18 Jul 1913Allowed
Nandan Singh Vs Ganga Prasad
Allahabad High Court · (1913) ILR (All) 512
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2North Western Provinces Tenancy Act, 1901 — Section 34
High Courts17 Jul 1913Dismissed
Badri Prasad Vs Kailashi Kunwar
Allahabad High Court · (1913) ILR (All) 548
High Courts17 Jul 1913
Emperor Vs Ram Newaz
Allahabad High Court · (1913) ILR (All) 506
Penal Code, 1860 (IPC) — Section 302, 304
High Courts16 Jul 1913Dismissed
Brij Lal Vs Sundar Lal and Others and Bhairon Prasad and Others
Allahabad High Court · (1913) 07 AHC CK 0019
High Courts15 Jul 1913Disposed Of
Sri Kishan Das and Another Vs Yakub Khan and Others
Allahabad High Court · (1913) ILR (All) 505
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts11 Jul 1913Disposed Of
Mahadeo Singh and Another Vs Sheo Karan Singh and Another
Allahabad High Court · (1913) ILR (All) 481
High Courts11 Jul 1913Dismissed
Kokla Vs Piari Lal and Another
Allahabad High Court · (1913) ILR (All) 502
High Courts08 Jul 1913Allowed
Yad Ram Vs Cheda Lal and Others
Allahabad High Court · (1913) ILR (All) 478
High Courts08 Jul 1913Dismissed
Said-Un-Nissa and Others Vs Babu Ram
Allahabad High Court · (1913) ILR (All) 499
Guardians and Wards Act, 1890 — Section 29
High Courts04 Jul 1913Allowed
Bajrangi Lal and Others Vs Mahabir Kunwar and Others
Allahabad High Court · (1913) ILR (All) 476
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89
High Courts01 Jul 1913Dismissed
Mahant Ramanand Gir Vs Parmanand Singh and Others
Allahabad High Court · (1913) ILR (All) 474
High Courts01 Jul 1913Dismissed
Ranno Singh Vs Janki Misir and Another and Mahadeo Singh and Another
Allahabad High Court · (1913) ILR (All) 472