High Courts24 May 1910
Choudhry Balbhadar Singh Vs Chunni Lal Sahu and Another
Allahabad High Court · 6 Ind. Cas. 707
Transfer of Property Act, 1882 — Section 88
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,894 of 5,023
High Courts24 May 1910
Musammat Chhadngia Vs Joti Pershad
Allahabad High Court · 6 Ind. Cas. 703
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts23 May 1910Dismissed
Babu Ram Baran Rai and Others Vs Kamla Parshad
Allahabad High Court · 6 Ind. Cas. 698
High Courts23 May 1910Dismissed
Musammat Moti Begam Vs Ahbab Ali
Allahabad High Court · 7 Ind. Cas. 574
High Courts20 May 1910Allowed
Gaya Prasad and Others Vs Ganga Bishan
Allahabad High Court · (1910) 05 AHC CK 0001
High Courts18 May 1910Dismissed
Muhammad Salim Vs Sadar-Ud-Din Beg and Others
Allahabad High Court · 7 Ind. Cas. 263
High Courts18 May 1910
Sayid Amir Husain Vs Musammat Imtiaz Fatima and Others
Allahabad High Court · 6 Ind. Cas. 503
High Courts17 May 1910Dismissed
Syed Abid Husain Vs Musammat Asuda and Others
Allahabad High Court · 6 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts17 May 1910
Kalicharan and Others Vs Musammat Utmi and Others
Allahabad High Court · 6 Ind. Cas. 581
High Courts17 May 1910
Pandit Badri Prasad Vs Dila
Allahabad High Court · 6 Ind. Cas. 542
Registration Act, 1908 — Section 72, 73
High Courts17 May 1910
Debi Sahai and Another Vs Ganga Sahai and Others
Allahabad High Court · 6 Ind. Cas. 572
Contract Act, 1872 — Section 16
High Courts17 May 1910
Syed Ali Ahmad Vs Musammat Said-un-nisa Bibi
Allahabad High Court · 6 Ind. Cas. 703(1)
High Courts17 May 1910
Musammat Nathia and Others Vs Kewal Ram
Allahabad High Court · 6 Ind. Cas. 697
High Courts16 May 1910Dismissed
Jaigopal Singh and Others Vs Ram Tahal
Allahabad High Court · 6 Ind. Cas. 705
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts16 May 1910
Waris Ali Khan Vs Parshotham Narain
Allahabad High Court · 6 Ind. Cas. 609
Evidence Act, 1872 — Section 4
High Courts16 May 1910
Megh Raj and Others Vs Hargayan and Others
Allahabad High Court · 7 Ind. Cas. 261(1)
High Courts14 May 1910
Babu Sheo Singh and Others Vs Babu Birbhadur Singh
Allahabad High Court · 6 Ind. Cas. 707(1)
North Western Provinces Tenancy Act, 1901 — Section 11, 18Transfer of Property Act, 1882 — Section 60
High Courts13 May 1910Dismissed
Baldeo Sahai Vs Sunder Kuar and Another
Allahabad High Court · 7 Ind. Cas. 264
High Courts13 May 1910
Mohammad Vilayat Ali Khan Vs Mohamad Liyaqat Ali Khan and Others
Allahabad High Court · 6 Ind. Cas. 580
High Courts13 May 1910
Bachcha Paragwal and Another Vs Emperor
Allahabad High Court · 6 Ind. Cas. 876
Penal Code, 1860 (IPC) — Section 499