COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,892 of 5,023
High Courts14 Jun 1910Dismissed
Har Chand and Others Vs Kishori Singh and Others
Allahabad High Court · 7 Ind. Cas. 639
High Courts11 Jun 1910Disposed Of
Jagannath Prasad and Others Vs Rustam Ali and Others
Allahabad High Court · 7 Ind. Cas. 98
High Courts11 Jun 1910Dismissed
Behari Lal and Others Vs Shiam Lal
Allahabad High Court · 7 Ind. Cas. 640
High Courts10 Jun 1910Dismissed
Pardas Singh and Another Vs Dwarka Singh and Another
Allahabad High Court · 7 Ind. Cas. 50
High Courts10 Jun 1910Dismissed
Lala Narsingh Parshad Vs Shiva Tahal Rai and Others
Allahabad High Court · 7 Ind. Cas. 573
High Courts09 Jun 1910Dismissed
Rikhai Rai and Another Vs Sheopujan Singh and Another
Allahabad High Court · 7 Ind. Cas. 97
High Courts08 Jun 1910Dismissed
Musammat Parbati Vs Maharaj Singh and Another
Allahabad High Court · 6 Ind. Cas. 795
High Courts08 Jun 1910Dismissed
Debi Saran Sahi Vs Mahabir Singh and Others
Allahabad High Court · 7 Ind. Cas. 102
High Courts08 Jun 1910
Bengal and North-Western Railway Company Vs Haji Mutsaddi and Another
Allahabad High Court · 7 Ind. Cas. 160
High Courts07 Jun 1910Dismissed
Shah Chiranji Lal Vs Kuer Kehri Singh
Allahabad High Court · 6 Ind. Cas. 891(1)
High Courts07 Jun 1910Dismissed
Madho Ram Vs Durga Prashad
Allahabad High Court · 6 Ind. Cas. 793
Negotiable Instruments Act, 1881 (NI) — Section 98
High Courts07 Jun 1910Dismissed
Dirg Singh Vs Manbhar and Others
Allahabad High Court · 7 Ind. Cas. 69
High Courts04 Jun 1910Allowed
Salamat-ul-lah Vs Partab Singh and Others
Allahabad High Court · 6 Ind. Cas. 795(1)
Transfer of Property Act, 1882 — Section 58(d), 67
High Courts04 Jun 1910Dismissed
Babu Batuk Nath Vs Musammat Munni and Others
Allahabad High Court · 7 Ind. Cas. 36
High Courts04 Jun 1910Allowed
Girwardhari and Another Vs Jai Narain and Another
Allahabad High Court · 7 Ind. Cas. 39
High Courts04 Jun 1910
Musammat Tulsha Vs Mathurapuri and Another
Allahabad High Court · 6 Ind. Cas. 794