High Courts03 Jun 1910Dismissed
Shiam Lal and Others Vs Nathe Lal
Allahabad High Court · 7 Ind. Cas. 65
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,893 of 5,023
High Courts02 Jun 1910
Muktabal Singh and Another Vs Haran Singh and Another
Allahabad High Court · 6 Ind. Cas. 841
Limitation Act, 1963 — Article 120, 91Specific Relief Act, 1877 — Section 42
High Courts02 Jun 1910
Musammat Ashrafi Kuar Vs Jai Narain and Another
Allahabad High Court · 6 Ind. Cas. 863
Guardians and Wards Act, 1890 — Section 43
High Courts02 Jun 1910
Musammat Ashrafi Kuar Vs Jai Narain and Others
Allahabad High Court · 6 Ind. Cas. 862
Guardians and Wards Act, 1890 — Section 10
High Courts02 Jun 1910
Syed Khursheed Ali and Others Vs Musammat Wazir-un-nissa and Others
Allahabad High Court · 6 Ind. Cas. 857
Contract Act, 1872 — Section 23, 24
High Courts01 Jun 1910Dismissed
Ugar Sen Vs Lakhmi Chand and Others
Allahabad High Court · 6 Ind. Cas. 840
Contract Act, 1872 — Section 45
High Courts30 May 1910Dismissed
Ram Pargas Upadhya and Others Vs Sooba Upadhya
Allahabad High Court · 6 Ind. Cas. 837
General Clauses Act, 1897 — Section 6North Western Provinces Tenancy Act, 1901 — Section 20
High Courts30 May 1910Dismissed
Muhammad Taki Vs Shandar and Another
Allahabad High Court · 7 Ind. Cas. 212
High Courts30 May 1910
Sheikh Muhammad Ibrahim and Others Vs Nakchhed Ram Sukul
Allahabad High Court · 6 Ind. Cas. 890
Transfer of Property Act, 1882 — Section 55(2)
High Courts28 May 1910Allowed
Gaya Pershad and Others Vs Ganga Bishun
Allahabad High Court · 6 Ind. Cas. 838
High Courts27 May 1910Dismissed
Ram Sukh Rai Vs Mahadeo Rai and Others
Allahabad High Court · 7 Ind. Cas. 290
High Courts26 May 1910
Gobind Parpan Ramanuj Das Vs Bala Saran and Another
Allahabad High Court · 6 Ind. Cas. 709
High Courts25 May 1910Dismissed
Malik Mohammad Ayub Vs Malik Mohammad Mahmood and Others
Allahabad High Court · 6 Ind. Cas. 831
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 May 1910Dismissed
Ram Autar Sahu Vs Gulab Chaudhri and Another
Allahabad High Court · 6 Ind. Cas. 700
Limitation Act, 1963 — Section 31
High Courts24 May 1910Dismissed
Tapaishar Dichhit Vs Gokul Dichhit and Others
Allahabad High Court · 6 Ind. Cas. 839