High Courts13 May 1910
Sarwan Singh Vs Ramsarup Singh and Another
Allahabad High Court · 6 Ind. Cas. 499
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,895 of 5,023
High Courts12 May 1910Dismissed
Ganpat Singh and Others Vs Musai Singh
Allahabad High Court · 6 Ind. Cas. 695
High Courts12 May 1910Dismissed
Goshain Purshotama Nand Gir Vs Musammat Lakhpatti
Allahabad High Court · 7 Ind. Cas. 67
High Courts12 May 1910Allowed
Mahant Kirpalban Vs Musammat Ram Dei
Allahabad High Court · 7 Ind. Cas. 260
High Courts12 May 1910
Ram Saran and Another Vs Dalip Singh
Allahabad High Court · 6 Ind. Cas. 704
Provincial Small Cause Courts Act, 1887 — Article 15
High Courts11 May 1910Disposed Of
Thakur Dayal Rai Vs Bhagwat Rai
Allahabad High Court · 7 Ind. Cas. 540
High Courts10 May 1910Dismissed
Beni and Others Vs Puran Singh and Another
Allahabad High Court · 7 Ind. Cas. 572
High Courts06 May 1910Dismissed
Babu Baij Nath Singh Vs Gajraj Singh and Others
Allahabad High Court · 6 Ind. Cas. 464
High Courts05 May 1910Dismissed
Bhagirathi Vs Jokhu Ram Upadhia and Others
Allahabad High Court · 6 Ind. Cas. 465
High Courts04 May 1910Allowed
Mohammad Yakub and Others Vs Emperor
Allahabad High Court · 6 Ind. Cas. 454
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts04 May 1910
Lala Anant Parshad and Another Vs Sri Maharajah Perbhu Narain Singh Kashi Naresh
Allahabad High Court · 6 Ind. Cas. 456
Transfer of Property Act, 1882 — Section 3
High Courts03 May 1910Dismissed
Baldeo Singh Vs Mardan Singh and Others
Allahabad High Court · 6 Ind. Cas. 425
North Western Provinces Tenancy Act, 1901 — Section 150
High Courts03 May 1910Dismissed
Jai Narain Vs Mitthu Lal and Others
Allahabad High Court · 6 Ind. Cas. 375
High Courts02 May 1910Dismissed
Abdul Shakur Vs Abdul Ghafur and Another
Allahabad High Court · 6 Ind. Cas. 358
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts30 Apr 1910
Rambaran Upaddhia and Another Vs Kashi Upaddhia and Others
Allahabad High Court · 6 Ind. Cas. 400