High Courts30 Nov 1911Disposed Of
Mewa Lal and Another Vs Ahmad Ali
Allahabad High Court · 13 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Section 43, 48
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,877 of 5,023
High Courts29 Nov 1911Dismissed
Ghansham Singh Vs Teg Bahadur Singh
Allahabad High Court · 13 Ind. Cas. 191
High Courts29 Nov 1911Disposed Of
Tara Chand Mukerji Vs Afzal Beg and Others
Allahabad High Court · (1912) ILR (All) 184
High Courts29 Nov 1911
Tara Chand Mukerji Vs Mirza Afzal Beg and Others
Allahabad High Court · 13 Ind. Cas. 185
Court Fees Act, 1870 — Article 17(VI)(II)
High Courts28 Nov 1911Allowed
Khazan Singh Vs Panna Lal
Allahabad High Court · 13 Ind. Cas. 131
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Nov 1911
Kanhai Lal and Another Vs Hulas Singh and Others
Allahabad High Court · 13 Ind. Cas. 939
High Courts27 Nov 1911
Badri Das and Another Vs Ram Rikh and Others
Allahabad High Court · 13 Ind. Cas. 142
High Courts25 Nov 1911Allowed
Mirza Bandey Ali Vs Gokul Misir and Others
Allahabad High Court · 13 Ind. Cas. 154
High Courts25 Nov 1911Allowed
Bande Ali Vs Gokul Misir and Others
Allahabad High Court · (1912) ILR (All) 172
High Courts24 Nov 1911Allowed
Chatarjit and Another Vs Chatarbhuj and Har Prasad and Another
Allahabad High Court · (1911) 11 AHC CK 0002
High Courts23 Nov 1911Allowed
Bihari Lal and Others Vs Durga Das and Others
Allahabad High Court · 13 Ind. Cas. 156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts23 Nov 1911Dismissed
Lalman and Others Vs Kalka Prasad and Another
Allahabad High Court · 13 Ind. Cas. 194
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts23 Nov 1911Dismissed
Ganpat Prasad and Another Vs Sarju
Allahabad High Court · (1912) ILR (All) 168
High Courts23 Nov 1911
Ganpat Prasad and Another Vs Arju
Allahabad High Court · 13 Ind. Cas. 94
Contract Act, 1872 — Section 235
High Courts23 Nov 1911Dismissed
Kuar Radhka Raman Parshad and Others Vs Musammat Gulzari Kuar
Allahabad High Court · 13 Ind. Cas. 147
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 104
High Courts22 Nov 1911Dismissed
Abdul Hakim Khan and Another Vs Chandan and Another
Allahabad High Court · 13 Ind. Cas. 83
Registration Act, 1908 — Section 77
High Courts22 Nov 1911Dismissed
Chandan and Others Vs Abdul Hakim Khan and Another
Allahabad High Court · (1912) ILR (All) 165