High Courts07 Nov 1911Dismissed
Nand Ram Vs Bhupal Singh and Others
Allahabad High Court · (1912) ILR (All) 126
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,879 of 5,023
High Courts07 Nov 1911Dismissed
Gaura Bibi and Others Vs Ghasita
Allahabad High Court · (1911) 11 AHC CK 0027
High Courts04 Nov 1911Dismissed
Gokul Chand Vs Shib Charan
Allahabad High Court · 13 Ind. Cas. 59
Transfer of Property Act, 1882 — Section 106
High Courts03 Nov 1911Dismissed
Raghubir Singh and Others Vs Ram Chandar
Allahabad High Court · (1912) ILR (All) 121
High Courts02 Nov 1911
Gopi Narain and Others Vs Kunj Behari Lal
Allahabad High Court · (1912) ILR (All) 306
Trusts Act, 1882 — Section 88
High Courts30 Oct 1911Dismissed
Mamraj and Another Vs Brij Lal Chakravarti and Others
Allahabad High Court · (1912) ILR (All) 106
High Courts30 Oct 1911Dismissed
Zaib-Un-Nissa Bibi Vs The Maharaja of Benares and Others
Allahabad High Court · (1912) ILR (All) 109
High Courts26 Oct 1911Dismissed
Emperor Vs Ram Naresh Singh and Others
Allahabad High Court · 13 Ind. Cas. 921
Criminal Procedure Code, 1898 (CrPC) — Section 185
High Courts26 Oct 1911Dismissed
Bishambhar Nath Vs Bhullo and Others
Allahabad High Court · (1912) ILR (All) 98
High Courts26 Oct 1911Dismissed
Emperoe Vs Ram Naresh Singh and Others
Allahabad High Court · (1912) ILR (All) 118
High Courts26 Oct 1911Allowed
Gur Narain Vs Shadi Lal and Others
Allahabad High Court · (1912) ILR (All) 102
High Courts25 Oct 1911Disposed Of
Emperor Vs Abdul Wahid Khan
Allahabad High Court · (1912) ILR (All) 93
High Courts20 Oct 1911Dismissed
Emperor Vs Sardar and Others
Allahabad High Court · (1912) ILR (All) 115
High Courts01 Sept 1911Allowed
Jagannath Prasad Vs Badri Prasad and Others
Allahabad High Court · (1912) ILR (All) 113
High Courts14 Aug 1911Dismissed
Emperor Vs Naushe Ali Khan
Allahabad High Court · (1912) ILR (All) 89
High Courts11 Aug 1911Disposed Of
Returaji Dubain Vs Pahlwan Bhagat and Others
Allahabad High Court · (1911) 08 AHC CK 0005
High Courts07 Aug 1911Dismissed
Harpal Singh Vs Indar Sen Singh
Allahabad High Court · (1912) ILR (All) 79