High Courts21 Nov 1911Disposed Of
Jagarnath Ojha Vs Ram Phal and Others
Allahabad High Court · (1912) ILR (All) 150
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,878 of 5,023
High Courts21 Nov 1911Dismissed
Kedar Nath Kasondhan and Another Vs Naipal Singh and Others
Allahabad High Court · (1912) ILR (All) 155
High Courts18 Nov 1911Allowed
Ram Sarup Vs Jasodha Kunwar and Others
Allahabad High Court · (1912) ILR (All) 158
High Courts18 Nov 1911Allowed
Sarovi Begam Vs Haider Shah and Others
Allahabad High Court · 13 Ind. Cas. 404
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1
High Courts18 Nov 1911Allowed
Ram Sarup Vs Musammat Jasoda Kunwar and Others
Allahabad High Court · 13 Ind. Cas. 138
High Courts16 Nov 1911Allowed
Abdul Ghani Vs Abdul Majid
Allahabad High Court · 13 Ind. Cas. 116
Limitation Act, 1963 — Section 5
High Courts16 Nov 1911Allowed
Huran Bibi and Another Vs Hingan Bibi
Allahabad High Court · (1912) ILR (All) 148
High Courts15 Nov 1911Dismissed
Nawab Nurullah Khan Vs Musammat Hayatunnissa and Others
Allahabad High Court · 13 Ind. Cas. 155
High Courts14 Nov 1911Allowed
Janki Prashad Vs Thakur Das Mukherjee and Others
Allahabad High Court · 13 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 Nov 1911Disposed Of
Shami Nath Chaudhri Vs Ramjas and Others
Allahabad High Court · (1912) ILR (All) 143
High Courts10 Nov 1911Dismissed
Shankar Lal and Another Vs Sarup Lal and Another
Allahabad High Court · (1912) ILR (All) 140
High Courts10 Nov 1911Dismissed
Shankar Lal and Another Vs Saruplal and Another
Allahabad High Court · 13 Ind. Cas. 19
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Specific Relief Act, 1877 — Section 42
High Courts09 Nov 1911Dismissed
Abdulla and Others Vs Ram Lal and Others
Allahabad High Court · (1911) 11 AHC CK 0032
High Courts09 Nov 1911Dismissed
Qudrat Ullah Vs Chunni Mal
Allahabad High Court · 13 Ind. Cas. 60
Evidence Act, 1872 — Section 114
High Courts09 Nov 1911
Ramnath Zutshi Vs The Secretary of State for India in Council
Allahabad High Court · 13 Ind. Cas. 46
Contract Act, 1872 — Section 74
High Courts08 Nov 1911Dismissed
Lala Ganpat Rai Vs Munni Lal and Another
Allahabad High Court · 13 Ind. Cas. 34
High Courts08 Nov 1911Allowed
Munni Lal and Another Vs Ganpat Rai
Allahabad High Court · (1912) ILR (All) 135