High Courts03 Dec 1912Disposed Of
Baldeo Prasad and Another Vs Kunwar Bahadur and Another
Allahabad High Court · (1913) ILR (All) 105 : 18 Ind. Cas. 364
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,854 of 5,023
High Courts03 Dec 1912
Prag and Others Vs Ram Niranjan and Others
Allahabad High Court · 17 Ind. Cas. 734
High Courts03 Dec 1912
Ram Autar Dube Vs Badal Pandey and Others
Allahabad High Court · 17 Ind. Cas. 586
High Courts30 Nov 1912
Jabbar Singh Vs Emperor
Allahabad High Court · 17 Ind. Cas. 541
Uttar Pradesh Municipalities Act, 1916 — Section 128(h)
High Courts29 Nov 1912Allowed
Basharat Husain and Another Vs Abdullah Khan
Allahabad High Court · (1913) ILR (All) 48
Transfer of Property Act, 1882 — Section 65(a)
High Courts29 Nov 1912Allowed
Emperor Vs Phulel
Allahabad High Court · (1913) ILR (All) 102
Penal Code, 1860 (IPC) — Section 182, 193, 211
High Courts29 Nov 1912
Banarsi Das Vs Partab Singh
Allahabad High Court · (1913) ILR (All) 103 : 18 Ind. Cas. 351
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts28 Nov 1912Dismissed
Banwari Lal and Others Vs Musammat Rama and Others
Allahabad High Court · 17 Ind. Cas. 915
High Courts28 Nov 1912
Ram Lal Vs Amar Chand
Allahabad High Court · 17 Ind. Cas. 653
Limitation Act, 1963 — Article 152, 29(b)
High Courts27 Nov 1912Dismissed
Udit Narain Dube and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 896
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Nov 1912Dismissed
Emperor Vs Udit Narain Dube and Others
Allahabad High Court · (1913) ILR (All) 109
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Nov 1912Dismissed
Saiyid Ali Vs Ali Jan and Sajjad Husain and Others
Allahabad High Court · (1913) ILR (All) 98
Civil Procedure Code, 1882 — Section 539Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Nov 1912Dismissed
Saiyad Ali Vs Ali Jan and Others
Allahabad High Court · 18 Ind. Cas. 573
High Courts27 Nov 1912
Haji Muhammad Ismail Khan Vs Mithu Lal and Others
Allahabad High Court · 17 Ind. Cas. 656
North Western Provinces Tenancy Act, 1901 — Section 4
High Courts25 Nov 1912
Baldeo Singh and Another Vs Kalka Prasad and Another
Allahabad High Court · (1913) ILR (All) 94
High Courts23 Nov 1912Dismissed
Pooran Singh Vs Jai Singh and Others
Allahabad High Court · 17 Ind. Cas. 522
Civil Procedure Code, 1908 (CPC) — Section 102, 115
High Courts23 Nov 1912Dismissed
Angan and Others Vs Ram Pirbhan
Allahabad High Court · (1913) ILR (All) 78
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts23 Nov 1912
Musammat Sundar and Others Vs Musammat Saraswati and Another
Allahabad High Court · 17 Ind. Cas. 518
High Courts22 Nov 1912Allowed
Mithan Lal Vs Mizaji Lal and Others
Allahabad High Court · 17 Ind. Cas. 914
North Western Provinces Rent Act, 1881 — Section 209