High Courts07 Jan 1913Disposed Of
Basant Lal Vs Chhidammi Lal and Another
Allahabad High Court · (1913) ILR (All) 149
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,852 of 5,023
High Courts07 Jan 1913Dismissed
Rama and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 682
Penal Code, 1860 (IPC) — Section 188
High Courts07 Jan 1913Allowed
Narain Das and Another Vs Prohit Basant Lal and Another
Allahabad High Court · 18 Ind. Cas. 449
Contract Act, 1872 — Section 73
High Courts07 Jan 1913
Basant Lal Vs Chidammi Lal and Another
Allahabad High Court · 18 Ind. Cas. 698
High Courts04 Jan 1913Dismissed
Chhedi Vs Mohammad Ali
Allahabad High Court · 18 Ind. Cas. 885
Penal Code, 1860 (IPC) — Section 420
High Courts04 Jan 1913Dismissed
Prag Narain and Others Vs Kadir Baksh and Others
Allahabad High Court · 18 Ind. Cas. 728
Transfer of Property Act, 1882 — Section 111
High Courts04 Jan 1913Dismissed
Prag Narain and Others Vs Kadir Bakhsh and Others
Allahabad High Court · (1913) ILR (All) 145
High Courts03 Jan 1913Allowed
Musammat Narain Dei Vs Musammat Durga Dei and Another
Allahabad High Court · 18 Ind. Cas. 246
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts03 Jan 1913Allowed
Narain Dei Vs Durga Dei and Another
Allahabad High Court · (1913) ILR (All) 138
High Courts02 Jan 1913Dismissed
Emperor Vs Rama and Others
Allahabad High Court · (1913) ILR (All) 136
High Courts02 Jan 1913
Sukhbir Singh Vs Nihal Singh and Others
Allahabad High Court · 18 Ind. Cas. 232
High Courts02 Jan 1913
Rahim Baksh Vs S.M. Rice
Allahabad High Court · 18 Ind. Cas. 708
Cantonments (House Accommodation) Act, 1902 — Section 6
High Courts27 Dec 1912Dismissed
Hori Lal and Another Vs Munman Kunwar and Others
Allahabad High Court · (1912) 12 AHC CK 0013
High Courts16 Dec 1912Allowed
Atma Ram and Others Vs Ugra Sain and Others
Allahabad High Court · 18 Ind. Cas. 697
Registration Act, 1908 — Section 32
High Courts16 Dec 1912Disposed Of
Atma Ram and Others Vs Ugra Sen and Others
Allahabad High Court · (1913) ILR (All) 134
High Courts14 Dec 1912Disposed Of
Loknath and Another Vs Manorath Ram and Another
Allahabad High Court · 18 Ind. Cas. 613
High Courts14 Dec 1912
Jadunandan Lal Vs Daulat Rai and Others
Allahabad High Court · 18 Ind. Cas. 640
High Courts13 Dec 1912Dismissed
Ralli Brothers Vs Ambika Prasad
Allahabad High Court · (1913) ILR (All) 132