High Courts13 Dec 1912Dismissed
Babu Ram Vs Jodha Singh and Others
Allahabad High Court · 18 Ind. Cas. 690
Limitation Act, 1963 — Article 116
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,853 of 5,023
High Courts13 Dec 1912Dismissed
Ralli Brothers Vs Amluka Prasad
Allahabad High Court · 18 Ind. Cas. 699
High Courts13 Dec 1912Dismissed
Har Narayan Vs Sheo Prasad
Allahabad High Court · 18 Ind. Cas. 95
Limitation Act, 1963 — Section 9
High Courts12 Dec 1912Dismissed
Buldeo Vs Edward Gardner and Others
Allahabad High Court · 18 Ind. Cas. 286
Registration Act, 1908 — Section 32
High Courts10 Dec 1912Dismissed
Bhagwati Prasad Vs Bhagwati Prosad and Others
Allahabad High Court · 17 Ind. Cas. 846
High Courts10 Dec 1912Dismissed
Baldeo Prasad Shukul and Another Vs Mahabir Prasad Misir
Allahabad High Court · 18 Ind. Cas. 99
Transfer of Property Act, 1882 — Section 101
High Courts10 Dec 1912
Bhagwati Prasad Vs Bhagwati Prasad and Others
Allahabad High Court · (1913) ILR (All) 126
High Courts09 Dec 1912Disposed Of
Satya Shankar Ghosal and Others Vs Maharaj Narain Choudhri and Others
Allahabad High Court · 17 Ind. Cas. 728
High Courts09 Dec 1912Dismissed
Kalian and Others Vs Sadho Lal and Others
Allahabad High Court · 18 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8, 148
High Courts09 Dec 1912Disposed Of
Satya Shankar Ghoshal and Others Vs Maharaj Narain Sheopuri and Others
Allahabad High Court · (1913) ILR (All) 119
High Courts09 Dec 1912Dismissed
Sadho Lal and Others Vs Kalian and Others
Allahabad High Court · (1913) ILR (All) 116
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts07 Dec 1912Dismissed
Anant Ram and Others Vs Raja Sheoraj Singh and Others
Allahabad High Court · 18 Ind. Cas. 305
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts07 Dec 1912
Jambu Prasad Vs Nawab Aftab Ali Khan
Allahabad High Court · 18 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Section 110Registration Act, 1908 — Section 33
High Courts06 Dec 1912Disposed Of
Bhagwati Misir Vs Ram Dayal
Allahabad High Court · 18 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts05 Dec 1912Dismissed
Baiju Vs Emperor
Allahabad High Court · 18 Ind. Cas. 684
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 457, 511, 75
High Courts05 Dec 1912Dismissed
Ajodhya Pande and Others Vs Inayatullah Chaudhry and Others
Allahabad High Court · 18 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Dec 1912
Debi Dayal and Another Vs Emperor
Allahabad High Court · 18 Ind. Cas. 672
Penal Code, 1860 (IPC) — Section 397
High Courts05 Dec 1912
Ajudhia Pande and Others Vs Inayat-Ullah and Others
Allahabad High Court · (1913) ILR (All) 111
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Dec 1912
Panna Lal Vs Kamta Prasad
Allahabad High Court · (1913) ILR (All) 123
North Western Provinces Tenancy Act, 1901 — Section 34