High Courts22 Nov 1912Dismissed
Suranjan Singh and Another Vs Ram Bahal Lal and Others
Allahabad High Court · 17 Ind. Cas. 912
Civil Procedure Code, 1908 (CPC) — Section 148
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,855 of 5,023
High Courts22 Nov 1912Dismissed
Phulel Vs Emperor
Allahabad High Court · 18 Ind. Cas. 344
Penal Code, 1860 (IPC) — Section 182, 211
High Courts22 Nov 1912Dismissed
Phul Singh and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 146(1)
High Courts22 Nov 1912Dismissed
Bhadesar Tewari and Others Vs Kamta Prasad and Another
Allahabad High Court · 18 Ind. Cas. 271
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts22 Nov 1912Allowed
Chhabraj and Others Vs Court of Wards
Allahabad High Court · 18 Ind. Cas. 577
High Courts22 Nov 1912Allowed
Naqi Ahmad and Another Vs Emperor
Allahabad High Court · 18 Ind. Cas. 270
Criminal Procedure Code, 1898 (CrPC) — Section 345, 439
High Courts22 Nov 1912Dismissed
Bhadesar Tiwari and Others Vs Kamta Prasad and Another
Allahabad High Court · (1913) ILR (All) 90
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts22 Nov 1912
Rohan Singh Vs Ahsani Begam and Another
Allahabad High Court · 17 Ind. Cas. 469
Evidence Act, 1872 — Section 65(a)
High Courts22 Nov 1912
The Court of Wards and Others Vs Chhabraji Kunwar and Others
Allahabad High Court · (1913) ILR (All) 92
High Courts19 Nov 1912Dismissed
Gauri Bai and Others Vs Manohar Teli and Others
Allahabad High Court · 17 Ind. Cas. 520
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts19 Nov 1912Disposed Of
Allahdad Khan and Others Vs Sant Ram and Others
Allahabad High Court · 17 Ind. Cas. 486
Succession Certificate Act, 1889 — Section 16, 4
High Courts19 Nov 1912Dismissed
Sant Ram Vs Allah Dad Khan and Others Sant Ram Vs Wahid-Un-Nissa and Others
Allahabad High Court · (1913) ILR (All) 74
Succession Certificate Act, 1889 — Section 4
High Courts19 Nov 1912
Shyam Chandra Singh Vs Baldeo and Others
Allahabad High Court · 17 Ind. Cas. 467
Limitation Act, 1877 — Article 147
High Courts18 Nov 1912Dismissed
Dharam Kirti Saran and Others Vs Sabta Prasad and Another
Allahabad High Court · (1913) ILR (All) 107
High Courts15 Nov 1912Allowed
Dost Muhammad Vs Altaf Husain Khan and Others
Allahabad High Court · 17 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts15 Nov 1912
Karta Kishan Vs Harnam Chand
Allahabad High Court · (1913) ILR (All) 72
Registration Act, 1908 — Section 32
High Courts15 Nov 1912
Kirta Kishen Vs Harnam Chand
Allahabad High Court · 17 Ind. Cas. 465
Registration Act, 1908 — Section 32
High Courts14 Nov 1912
Deokinandan Pershad and Others Vs Bindeshwari Parshad and Others
Allahabad High Court · 17 Ind. Cas. 523