High Courts02 Dec 1921Allowed
Beni Madho and Another Vs Sanwar Dat and Others
Allahabad High Court · 64 Ind. Cas. 918
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,689 of 5,023
High Courts02 Dec 1921Dismissed
Misri Vs Muhammad Hashim
Allahabad High Court · (1922) ILR (All) 229
Contract Act, 1872 — Section 65
High Courts02 Dec 1921Dismissed
Muhammad Hashim Vs Misri
Allahabad High Court · AIR 1922 All 6 : 65 Ind. Cas. 253
Contract Act, 1872 — Section 65
High Courts02 Dec 1921
Bhola Vs Emperor
Allahabad High Court · AIR 1922 All 86 : 65 Ind. Cas. 438
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts30 Nov 1921Allowed
Bhirug Rai and Others Vs Hazari Rai and Others
Allahabad High Court · 64 Ind. Cas. 922
High Courts30 Nov 1921Allowed
Sohan Pal, Munna Lal Vs The East Indian Railway Company
Allahabad High Court · (1922) ILR (All) 218
Railways Act, 1890 — Section 47(1)(f), 54
High Courts30 Nov 1921
Firm Sohanpal Munnalal Vs The East Indian Railway
Allahabad High Court · AIR 1922 All 9 : 65 Ind. Cas. 109
Contract Act, 1872 — Section 148Railways Act, 1890 — Section 47(I)(f)
High Courts25 Nov 1921Dismissed
Ram Dhan and Others Vs Prag Narain and Others
Allahabad High Court · AIR 1921 All 37 : (1922) ILR (All) 216
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts25 Nov 1921
Lala Ram Dhar and Others Vs Babu Prag Narain and Others
Allahabad High Court · 65 Ind. Cas. 249
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts25 Nov 1921Disposed Of
Gopi Nath Naik Vs Rajkali and Another
Allahabad High Court · (1922) ILR (All) 211
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts25 Nov 1921
Rajkali and Another Vs Gopi Nath Naik
Allahabad High Court · AIR 1922 All 35 : 66 Ind. Cas. 317
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts24 Nov 1921Allowed
Ram Narain and Another Vs Muhammad Akbar
Allahabad High Court · 79 Ind. Cas. 508
High Courts22 Nov 1921Dismissed
Lachmi Prasad Vs Baldeo Dube and Others
Allahabad High Court · (1922) ILR (All) 458 : 87 Ind. Cas. 251
High Courts21 Nov 1921Allowed
Shib Kumar and Others Vs Sheo Ghulam and Others
Allahabad High Court · AIR 1922 All 90 : (1922) ILR (All) 209
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)
High Courts21 Nov 1921
Shib Kumar and Others Vs Lala Sheo Ghulam and Others
Allahabad High Court · 64 Ind. Cas. 932
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)
High Courts18 Nov 1921Dismissed
Babu Kamal Nath and Others Vs Babu Bithal Das and Others
Allahabad High Court · AIR 1922 All 89 : 64 Ind. Cas. 916
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts18 Nov 1921Allowed
Hukam Singh Vs Babu Lal and Another
Allahabad High Court · 64 Ind. Cas. 971
Transfer of Property Act, 1882 — Section 83, 84Transfer of Property Act, 1882 — Section 83, 84Transfer of Property Act, 1882 — Section 83, 84
High Courts18 Nov 1921Dismissed
Asharfi Lal Vs The Municipal Board of Agra and Suraj Bhan and Others
Allahabad High Court · (1922) ILR (All) 202
High Courts18 Nov 1921Disposed Of
Babu Lal and Another Vs Hukam Singh
Allahabad High Court · (1922) ILR (All) 198
Transfer of Property Act, 1882 — Section 83
High Courts18 Nov 1921Dismissed
Bithal Das and Others Vs Kamal Nath and Others
Allahabad High Court · (1922) ILR (All) 200
Civil Procedure Code, 1908 (CPC) — Section 110