COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,688 of 5,023

High Courts15 Dec 1921Dismissed

Surjan Singh and Another Vs Musammat Chatura Kunwar

Allahabad High Court · AIR 1922 All 356 : 64 Ind. Cas. 964

North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164

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High Courts15 Dec 1921Disposed Of

Chatura Kunwar Vs Surjan Singh and Others

Allahabad High Court · (1922) ILR (All) 250

North Western Provinces Tenancy Act, 1901 — Section 164

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High Courts14 Dec 1921Dismissed

Rai Mahadeo Sahai Vs The Secretary of State for India in Council and Others

Allahabad High Court · 65 Ind. Cas. 255

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5

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High Courts14 Dec 1921

Mahadeo Sahai Vs The Secretary of State for India in Council and Others

Allahabad High Court · AIR 1922 All 1 : (1922) ILR (All) 248

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2

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High Courts13 Dec 1921Disposed Of

Ram Sukh Vs Mrs. L.E. O''neal

Allahabad High Court · AIR 1922 All 46 : 65 Ind. Cas. 103

Transfer of Property Act, 1882 — Section 54

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High Courts13 Dec 1921

Mrs. L.E. O''Neal Vs Ram Sukh

Allahabad High Court · (1922) ILR (All) 239

Transfer of Property Act, 1882 — Section 54

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High Courts11 Dec 1921Allowed

Firm Basdeo Budhsan Vs Niaz Ahmad Khan

Allahabad High Court · 83 Ind. Cas. 745

Provincial Small Cause Courts Act, 1887 — Article 31, 8

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High Courts09 Dec 1921Dismissed

Abdul Hakim Khan Vs Ram Gopal and Others

Allahabad High Court · AIR 1922 All 42 : 64 Ind. Cas. 961

Evidence Act, 1872 — Section 92(1)Evidence Act, 1872 — Section 92(1)Evidence Act, 1872 — Section 92(1)

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High Courts09 Dec 1921Dismissed

Ram Gopal and Others Vs Abdul Hakim Khan

Allahabad High Court · (1922) ILR (All) 246

Evidence Act, 1872 — Section 92(1)

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High Courts09 Dec 1921

Shamsher Singh and Another Vs Pyare Lal and Another

Allahabad High Court · AIR 1922 All 88 : 64 Ind. Cas. 956

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High Courts09 Dec 1921

Jahangir Khan Vs Syed Abdur Rahman and Musammat Amna Bibi

Allahabad High Court · 64 Ind. Cas. 943

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High Courts08 Dec 1921Allowed

Shyam Lal Vs Musammat Lalli and Another

Allahabad High Court · AIR 1922 All 16 : 65 Ind. Cas. 259

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99

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High Courts08 Dec 1921Allowed

Musammat Lalli and Others Vs Shiam Lal

Allahabad High Court · (1922) ILR (All) 231

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99

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High Courts06 Dec 1921Dismissed

Abdul Rahman and Others Vs Bashir-Un-Nissa Bibi

Allahabad High Court · (1922) ILR (All) 244

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High Courts06 Dec 1921Dismissed

Sheikh Muhammd Yakub and Others Vs Bechu Ahir and Others

Allahabad High Court · 65 Ind. Cas. 251

North Western Provinces Tenancy Act, 1901 — Section 202

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High Courts06 Dec 1921Dismissed

O.M. Chiene Vs Bawan Das and Another

Allahabad High Court · (1922) ILR (All) 316

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High Courts06 Dec 1921

Bawan Das and Another Vs O.M. Chiene

Allahabad High Court · AIR 1922 All 79 : 64 Ind. Cas. 976

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High Courts03 Dec 1921Dismissed

Debi Rai and Others Vs Prahlad Das and Others

Allahabad High Court · AIR 1922 All 87 : (1922) ILR (All) 242

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7

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High Courts03 Dec 1921

Debi Rai and Another Vs Prahlad Das and Others

Allahabad High Court · 65 Ind. Cas. 340

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7

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High Courts02 Dec 1921Disposed Of

Mannu and Another Vs Tulshi

Allahabad High Court · AIR 1922 All 33 : 64 Ind. Cas. 958

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