High Courts03 Jan 1922Dismissed
Mahomed Ismail Khan Vs Hasan Ali Khan and Another
Allahabad High Court · AIR 1923 All 220 : 79 Ind. Cas. 473
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,687 of 5,023
High Courts03 Jan 1922Disposed Of
Sita Ram Vs Janki Ram
Allahabad High Court · AIR 1922 All 200 : (1922) ILR (All) 266 : 65 Ind. Cas. 813
High Courts03 Jan 1922
Mr. Mohamad Ismail Khan Vs Mr. Hasan Ali Khan and Another
Allahabad High Court · 67 Ind. Cas. 602
High Courts02 Jan 1922Allowed
H. Bevis and Co. Vs Ram Prasad
Allahabad High Court · AIR 1922 All 72 : (1922) ILR (All) 325
High Courts22 Dec 1921Dismissed
Anwar Vs Emperor
Allahabad High Court · AIR 1922 All 208 : 67 Ind. Cas. 510
Penal Code, 1860 (IPC) — Section 411Penal Code, 1860 (IPC) — Section 411Penal Code, 1860 (IPC) — Section 411
High Courts22 Dec 1921Dismissed
Emperor Vs Anwar
Allahabad High Court · (1922) ILR (All) 276
Penal Code, 1860 (IPC) — Section 379, 411
High Courts22 Dec 1921Dismissed
Amanat and Others Vs Emperor Through Shakur
Allahabad High Court · AIR 1922 All 184 : 65 Ind. Cas. 424
Penal Code, 1860 (IPC) — Section 297
High Courts21 Dec 1921Allowed
Ajodhia Prasad Vs Musammat Majidan
Allahabad High Court · AIR 1922 All 346 : 64 Ind. Cas. 952
High Courts21 Dec 1921Allowed
Anrudh Kumar and Another Vs Emperor
Allahabad High Court · 65 Ind. Cas. 436
Penal Code, 1860 (IPC) — Section 476
High Courts21 Dec 1921
Rahmat Ullah and Others Vs Rai Saheb Chaudhri Dharam Singh
Allahabad High Court · 64 Ind. Cas. 948
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Dec 1921Allowed
Hira Lal and Another Vs Allah Baksh
Allahabad High Court · 65 Ind. Cas. 107
High Courts19 Dec 1921Dismissed
Sagar Mal Vs Emperor Through Bhukan Saran
Allahabad High Court · 65 Ind. Cas. 422
High Courts19 Dec 1921
Maqsud Husain Minor through Ibrahim and Another Vs Karimuddin and Others
Allahabad High Court · 64 Ind. Cas. 979
Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19
High Courts17 Dec 1921Dismissed
Ulfat Rai Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1922 All 41 : 65 Ind. Cas. 819
High Courts16 Dec 1921Allowed
W.A. Collard Vs Marie Agnes Collard and W.A. Dutton
Allahabad High Court · 69 Ind. Cas. 579
High Courts16 Dec 1921Dismissed
Lala Lachhmin Das Vs Baba Kali Kamali Wala Ram Nath
Allahabad High Court · 64 Ind. Cas. 990
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2)Evidence Act, 1872 — Section 92Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2)
High Courts16 Dec 1921Allowed
W.A. Collard Vs Marie Agnes Collard and Another
Allahabad High Court · AIR 1922 All 7 : (1922) ILR (All) 254
High Courts16 Dec 1921Dismissed
Sukhnandan Singh and Another Vs Emperor
Allahabad High Court · 65 Ind. Cas. 419
High Courts16 Dec 1921Dismissed
Emperor Vs Sukhnandan Singh and Another
Allahabad High Court · (1922) ILR (All) 265
High Courts16 Dec 1921
Baba Ramnath Kalikamli Wala Vs Lachhman Das
Allahabad High Court · (1921) 12 AHC CK 0008