High Courts20 Jan 1922
Rameshwar Dayal Vs B. Maharaj Charan and Another
Allahabad High Court · AIR 1922 All 28 : 65 Ind. Cas. 643
Easements Act, 1882 — Section 43
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,685 of 5,023
High Courts20 Jan 1922
Musammat Nafisunnisa and Others Vs Mirza Mumtaz Husain
Allahabad High Court · AIR 1922 All 363 : 65 Ind. Cas. 539
High Courts20 Jan 1922Dismissed
In Re: Muhammad Muzaffar Ali
Allahabad High Court · AIR 1922 All 82 : (1922) ILR (All) 339 : 65 Ind. Cas. 811
High Courts19 Jan 1922Dismissed
Ram Dass and Others Vs S. Mohammad Faqir alias Mohammad Rashid and Others
Allahabad High Court · AIR 1922 All 143 : 65 Ind. Cas. 513
High Courts19 Jan 1922
Firm Parbhoo Lal-Ram Ratan Vs The Bengal North-Western Railway Company and Central India Railway
Allahabad High Court · 65 Ind. Cas. 583
Railways Act, 1890 — Section 76
High Courts18 Jan 1922Allowed
Badri Parshad Vs Mohar Singh and Others
Allahabad High Court · AIR 1923 All 231 : 65 Ind. Cas. 511
High Courts18 Jan 1922Allowed
Emperor Vs Sheodarshan Singh
Allahabad High Court · AIR 1922 All 487 : (1922) ILR (All) 332
High Courts18 Jan 1922
Sri Bhagwat Chaudhri and Others Vs Balkaran Saithwar and Another
Allahabad High Court · AIR 1922 All 29 : 65 Ind. Cas. 596
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts18 Jan 1922
Bhup Singh Vs Jhamman Singh and Others
Allahabad High Court · AIR 1922 All 169 : 65 Ind. Cas. 724
High Courts18 Jan 1922
Sheo Darshan Singh Vs Emperor
Allahabad High Court · 65 Ind. Cas. 858
Penal Code, 1860 (IPC) — Section 299, 302, 304
High Courts17 Jan 1922Dismissed
Musammat Bhanga Vs Sheikh Din Mohammad
Allahabad High Court · AIR 1923 All 233 : 65 Ind. Cas. 593
High Courts17 Jan 1922Allowed
Saktoo Mal Vs Gopal Chand and Another
Allahabad High Court · AIR 1922 All 439 : 66 Ind. Cas. 313
Penal Code, 1860 (IPC) — Section 411
High Courts17 Jan 1922
Abhey Singh Vs Himta
Allahabad High Court · AIR 1923 All 234 : 65 Ind. Cas. 653
High Courts16 Jan 1922Allowed
Kishori Lal Vs Jiwan Lal and Another
Allahabad High Court · AIR 1923 All 242 : 67 Ind. Cas. 231
Contract Act, 1872 — Section 78
High Courts16 Jan 1922Disposed Of
Lalta Prasad Vs Suraj Kumar and Others
Allahabad High Court · (1922) ILR (All) 319
High Courts16 Jan 1922
Bechu Singh and Others Vs Baldeo Singh and Others
Allahabad High Court · AIR 1922 All 84 : (1922) ILR (All) 327
High Courts16 Jan 1922
Thakur Bechu Singh and Others Vs Baldeo Singh and Others
Allahabad High Court · 65 Ind. Cas. 507
High Courts15 Jan 1922Allowed
(Pandit) Mohan Lal and another Vs Ganga Prasad and others
Allahabad High Court · (1922) 01 AHC CK 0068
High Courts13 Jan 1922Dismissed
Babu Nihal Singh Vs Musammat Najuban and Another
Allahabad High Court · AIR 1923 All 230 : 65 Ind. Cas. 585
High Courts13 Jan 1922
Khushi Ram Vs Emperor
Allahabad High Court · AIR 1922 All 83 : 67 Ind. Cas. 338
Penal Code, 1860 (IPC) — Section 411